Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Section 7] [Entire Act] State of Rajasthan - Subsection Section 7(1) in The Rajasthan Colonisation Act, 1954 (1)The State Government may grant land in a colony to any person on such conditions as may be prescribed.
