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Union of India - Section

Section 11B in The Companies (Indian Accounting Standards) Rules, 2015

11B. If an entity derecognized investments in equity instruments measured at fair value through other comprehensive income during the reporting period, it shall disclose:

(a)the reasons for disposing of the investments.
(b)the fair value of the investments at the date of derecognition.
(c)the cumulative gain or loss on disposal.
Reclassification