Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 9] [Entire Act] NCT Delhi - Subsection Section 9(1) in The Delhi Development Authority Act, 1957 (1)In this section and in sections 10, 11, 12 and 14, the word "plan" means the master plan as well as the zonal development plan for a zone.
