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State of Uttarakhand - Section

Section 13 in Bar Council of Uttarakhand Nainital Amendment Rules, 2014

13. In case of more than one person being duly nominated for one and the same office, the Returning Officer shall prepare the voting papers according to rules for the election of the Chairman or the Vice-Chairman, as the case may be, and have the votes cast on the date of meeting and during time fixed therefore in the ballot box kept for the purpose.