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[Cites 0, Cited by 2] [Entire Act]

State of Jammu-Kashmir - Section

Section 11 in The Jammu and Kashmir Development Act, 1970

11. [ Date of operation of Plan. [Substituted by Act IV of 2001, Section 2.]

- Immediately after the Master Plan and Zonal Development Plans and their dates of operation have been approved by the Government, it shall declare the area for the Master Plan or for a Zone, as the case may be, for the purposes of the Act and shall also publish in the Government Gazette a notice indicating the approval of the plan and the date of its operation and name of the place w here a copy of the plan may be inspected at all reasonable hours.]