Chattisgarh High Court
Shanti Bai vs The State Of Chhattisgarh 84 ... on 4 May, 2018
Bench: Thottathil B. Radhakrishnan, Sharad Kumar Gupta
1
NAFR
HIGH COURT OF CHHATTISGARH, BILASPUR
WA No. 296 of 2018
(Arising out of common order dated 05.02.2017 passed in WPS No. 6140 of 2017 &
connections by the learned Single Judge)
Shanti Bai, W/o Guni Ram, aged about 55 years, R/o 453, Shivaji Camp, Ward
No.12, Jamul, Jamul Cement Works Durg, District - Durg (C.G.)
---- Appellant
Versus
1. The State of Chhattisgarh Through Labour Secretary And Labour
Commissioner, Raipur, District Raipur Chhattisgarh.
2. President State Industrial Court of Chhattisgarh at Raipur, Mahanadi Khand,
near D.K.S. Bhawan, Raipur, District Raipur Chhattisgarh.
3. Pragatisheel Cement Shramik Sangh Labour Camp, Jamul, Bhilai, District Durg
Chhattisgarh.
4. General Manager (Now Vice President), The Associated Cement Companies
Limited, Registered Under Indian Companies Act with The Registrar of
Companies, Bombay, Registered, Office at Cement House 121, Maharshi Karve
Road, Mumbai - 20 Carrying on Manufacture of Cement in the name of Jamul
Cement Works, at Jamul, Tahsil and District Durg Chhattisgarh. Through its
Vice President I.M. Sharma.
---- Respondents
WA No. 303 of 2018
Shatruhan Sahu S/o Fuluk Ram Sahu Aged About 52 Years R/o 1347, Ward No. 10, Subhash Nagar, Jamul, Jamul Cement Works, Durg District Durg Chhattisgarh.
---- Appellant Versus
1. The State of Chhattisgarh Through Labour Secretary And Labour Commissioner, Raipur, District Raipur Chhattisgarh.
2. President State Industrial Court of Chhattisgarh at Raipur, Mahanadi Khand, near D.K.S. Bhawan, Raipur, District Raipur Chhattisgarh.
3. Pragatisheel Cement Shramik Sangh Labour Camp, Jamul, Bhilai, District Durg Chhattisgarh.
4. General Manager (Now Vice President), The Associated Cement Companies Limited, Registered Under Indian Companies Act with The Registrar of Companies, Bombay, Registered, Office at Cement House 121, Maharshi Karve Road, Mumbai - 20 Carrying on Manufacture of Cement in the name of Jamul Cement Works, at Jamul, Tahsil and District Durg Chhattisgarh. Through its Vice President I.M. Sharma.
---- Respondents 2 WA No. 415 of 2018 Brij Mohan Pandey S/o S/o Sankhat Pandey Aged About 42 Years R/o 108, Ward No. 33, Bapunagar, Sector-11 Zone-2, Khursipar, Bhilai, Durg, District- Durg, Chhattisgarh.
---- Appellant Versus
1. The State of Chhattisgarh Through Labour Secretary And Labour Commissioner, Raipur, District Raipur Chhattisgarh.
2. President State Industrial Court of Chhattisgarh at Raipur, Mahanadi Khand, near D.K.S. Bhawan, Raipur, District Raipur Chhattisgarh.
3. Pragatisheel Cement Shramik Sangh Labour Camp, Jamul, Bhilai, District Durg Chhattisgarh.
4. General Manager (Now Vice President), The Associated Cement Companies Limited, Registered Under Indian Companies Act with The Registrar of Companies, Bombay, Registered, Office at Cement House 121, Maharshi Karve Road, Mumbai - 20 Carrying on Manufacture of Cement in the name of Jamul Cement Works, at Jamul, Tahsil and District Durg Chhattisgarh. Through its Vice President I.M. Sharma.
---- Respondents WA No. 435 of 2018 Bhan Kaur W/o Janrail Singh, Aged About 64 Years R/o 118, Ward No. 36, Panjabi Mohalla, Janjgir Chowk, New Kurshpar, Bhilai, Tahsil And District Durg Chhattisgarh.
---- Appellant Versus
1. The State of Chhattisgarh Through Labour Secretary And Labour Commissioner, Raipur, District Raipur Chhattisgarh.
2. President State Industrial Court of Chhattisgarh at Raipur, Mahanadi Khand, near D.K.S. Bhawan, Raipur, District Raipur Chhattisgarh.
3. Pragatisheel Cement Shramik Sangh Labour Camp, Jamul, Bhilai, District Durg Chhattisgarh.
4. General Manager (Now Vice President), The Associated Cement Companies Limited, Registered Under Indian Companies Act with The Registrar of Companies, Bombay, Registered, Office at Cement House 121, Maharshi Karve Road, Mumbai - 20 Carrying on Manufacture of Cement in the name of Jamul Cement Works, at Jamul, Tahsil and District Durg Chhattisgarh. Through its Vice President I.M. Sharma.
---- Respondents 3 For Appellants : Shri Punit Ruparel, Advocate. For Respondents : Shri Prafull N. Bharat, Additional Advocate General.
Hon'ble Thottathil B. Radhakrishnan, Chief Justice Hon'ble Shri Justice Sharad Kumar Gupta Order on Board Per Thottathil B. Radhakrishnan, Chief Justice 04.05.2018 Similar matters were considered and decided as per common order dated 02.05.2018 passed in Writ Appeal No.212 of 2018 (Jeevan Nishad versus The State of Chhattisgarh & Others) and connections. These matters are also ordered accordingly.
Sd/- Sd/-
(Thottathil B. Radhakrishnan) (Sharad Kumar Gupta)
Chief Justice Judge
Chandra