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[Cites 0, Cited by 0] [Section 5] [Entire Act]

Andaman and Nicobar Islands - Subsection

Section 5(iii) in The 'Union Territory of Andaman and Nicobar Islands' Street Vendors (Protection of Livelihood and Regulation of Street Vending) Rules, 2015

(iii)is a person of ability, integrity and standing and has adequate knowledge or experience of, at least, ten years in social work or in dealing with the problems relating to street vendors or of public affairs or of municipal or public administration;