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[Cites 0, Cited by 0] [Section 449(4)] [Section 449] [Entire Act]

State of Jharkhand - Subsection

Section 449(4)(c) in Jharkhand Municipal Act, 2011

(c)all expenses incurred by the Municipal Commissioner or the Executive Officer for carrying out the purposes of this sub-section shall be paid by the owner of such wall, building or thing.