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[Cites 0, Cited by 0] [Section 79(3)] [Section 79] [Entire Act]

State of Punjab - Subsection

Section 79(3)(b) in Punjab Panchayat Samitis and Zila Parishads Finance, Budget and Accounts Rules, 2014

(b)the acceptance of the new form of security is permissible under the rules and under terms of agreement or bond