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[Cites 0, Cited by 0] [Section 7(2)] [Section 7] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 7(2)(e) in Jammu and Kashmir State Commission for Protection of Women and Child Rights Act, 2018

(e)has so abused his office as to render his/her continuance in his office detrimental to the public interest ; or