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[Cites 0, Cited by 0] [Section 8(2)] [Section 8] [Entire Act]

State of Uttarakhand - Subsection

Section 8(2)(j) in Graphic Era Hill University Act, 2011

(j)to receive donations and gifts of any kind and to acquire, hold, manage, maintain and dispose of any movable or immovable property, including trust and endowment properties for the purpose of the University or a constituents college, or a Regional Centre, Study Centre and Career Academy Center with the prior permission of the Graphic Era Educational Society, Dehradun;