Madhya Pradesh High Court
All India Gramin Bank Pensioners ... vs Madhyanchal Ghramin Bank on 18 May, 2018
THE HIGH COURT OF MADHYA PRADESH WP-2299-2017 & WP-9182-2017 Jabalpur, Dated : 18-05-2018 Parties through their counsel. As jointly agreed, list these matters alongwith W.P. No.2877/2018 in the week commencing 25.06.2018.
(SUJOY PAUL) sh JUDGE e ad Digitally signed by SAIFAN KHAN Pr Date: 2018.05.18 18:05:01 +05'30' s@if a hy ad M of rt ou C h ig H