Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 75] [Entire Act] State of Maharashtra - Subsection Section 75(2) in The Maharashtra Medical Council Rules, 1967 (2)The President shall cause such inquiries to be made as be deems fit in respect of the application and place it before the Council at its next meeting for decision.
