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[Cites 0, Cited by 0] [Section 90J(1)] [Section 90J] [Entire Act]

State of Maharashtra - Subsection

Section 90J(1)(b) in The Maharashtra Municipal Councils, Nagar Panchayats And Industrial Townships Act, 1965

(b)the loans borrowed by the Council in the year with particulars as to the amount and the date of borrowing and the annual loan charges;