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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Tamilnadu - Subsection

Section 3(16) in Malabar Tenancy Act, 1929

(16)"Kavaru" and "Kutumba" shall have the same meaning as in the Tamil Nadu Aliyasantana Act, 1949 ([Tamil Nadu] [Substituted for the word 'Madras ' by the Tamil Nadu Adaptation of Laws Order, 1969, as amended by the Tamil Nadu Adaptation of Laws (Second Amendment) Order, 1969, which came into force on the 14th January 1969.] Act IX of 1949);