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[Cites 0, Cited by 0] [Section 36G] [Entire Act]

State of West Bengal - Subsection

Section 36G(2) in New Town, Kolkata Development Authority Act, 2007

(2)The Development Authority may, for the purpose of examination of the applications submitted under sub-section (1), constitute a committee, which shall make recommendations for any relief to the Development Authority for consideration.C. Determination of annual valuation