Chattisgarh High Court
Radhakrishna Gupta vs State Transport Authority, 8 ... on 18 September, 2019
HIGH COURT OF CHHATTISGARH, BILASPUR
Order Sheet
WPC No. 3262 of 2019
• Radhakrishna Gupta S/o Late Shri Shankar Dayal Prasad Gupta, Aged About 42 Years R/o
Old Bus Stand, Ambikapur, District - Surguja Chhattisgarh
---- Petitioner
Versus
1. State Transport Authority, Raipur Chhattisgarh
2. Secretary, State Transport Authority , Raipur Chhattisgarh
---- Respondents
18/09/2019 Ms. Sarina Khan, counsel for the petitioner.
Shri Kunal Das, PL for the State. Heard.
Learned counsel for the petitioner seeks permission of the Court to withdraw the instant petition.
Prayer is allowed.
As prayed, the writ petition is dismissed as withdrawn.
Sd/-
Goutam Bhaduri Judge ashu