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[Cites 0, Cited by 0] [Section 42(1)] [Section 42] [Entire Act]

State of Chattisgarh - Subsection

Section 42(1)(h) in Ayush and Health Sciences University of Chhattisgarh Act, 2008

(h)payment of any expenses incurred by the university in carrying out the provisions of this Act and the Statute, Ordinance and Regulation made thereunder;