Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 10B(2)] [Section 10B] [Entire Act]

State of Kerala - Subsection

Section 10B(2)(i) in Kerala Forest (Vesting and Management of Ecologically Fragile Lands) Act, 2003

(i)Local Divisional Forest Officer/Wildlife Warden, who shall be the Chairman of the Committee;