Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7(3)] [Section 7] [Entire Act] State of Odisha - Subsection Section 7(3)(a) in Orissa Entry Tax Act, 1999 (a)the individual himself, in case of an individual, and where the individual is absent, any person duly authorised by him in this behalf;