Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Odisha - Subsection

Section 2(6) in The Consumption of Electrical Energy (Restriction) Order, 1962

(6)Any Police Officer not below the rank of a Sub-Inspector of Police shall have the power at all reasonable hours to enter upon premises on which electrical energy is used or consumed for securing due compliance with the provisions of this order or with the terms and conditions of exemptions if any granted thereunder.