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[Cites 0, Cited by 0] [Section 21(1)] [Section 21] [Entire Act]

State of Goa - Subsection

Section 21(1)(a) in The Goa, Daman And Diu Reorganisation Act, 1987

(a)in the Advocates Act, 1961, (25 of 1961) in section 3, in sub-section (1), for clause (ccc), the following clause shall be substituted, namely:-