Section 52(6) in Punjab Juvenile Justice (Care and Protection of Children) Rules, 2014
(6)The local voluntary organization or child participation expert shall support the Childrens Committees in the following activity, namely:-(a)selecting their leaders;(b)conducting the monthly meetings;(c)developing rules for the functioning of Childrens Committees and following it;(d)maintaining records and Childrens Suggestion Book and other relevant documents; and(e)any other innovative activity.
