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[Cites 0, Cited by 0] [Section 2(1a)] [Section 2] [Entire Act]

State of West Bengal - Subsection

Section 2(1a)(f) in The Calcutta Improvement Act, 1911

(f)[ "improvement scheme" means an improvement scheme as described in section 35D, but does not include a projected public street or a projected public park referred to in section 63] [Clause (f) words and figures in clause (h), substituted by W.B. Act 32 of 1955.];