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[Cites 0, Cited by 0] [Section 154] [Entire Act]

State of Himachal Pradesh - Subsection

Section 154(1) in Himachal Pradesh Co-Operative Societies Rules, 1971

(1)These rules shall replace the previous rules made under the Himachal Pradesh Co-operative Societies Act, 1956 and the Punjab Co-operative Societies Act, 1961 (as applicable to Himachal Pradesh in accordance with the Punjab Reorganisation Act, 1966).