Himachal Pradesh High Court
Dr. Sukhinder Baidwan And Others vs . on 18 May, 2023
Bench: Tarlok Singh Chauhan, Satyen Vaidya
Dr. Sukhinder Baidwan and Others Vs. State of H.P. & Others a/w connected .
matters.
CWP No. 2080 of 2019 a/w CWP Nos. 38, 220, 530, 4944 of 2020, CWPOA No.6521 of 2020 CWP Nos. 6340, 6389, 7435, 7714 of 2021, CWP Nos. 1922, 2181, 2620, 3900, 4499, 6265,7522, 8028 & 8670 of 2022 and CWP Nos. 927, 1318 and 2432 of 2023.
r to
CWP No. 2080 of 2019
18.05.2023 Present: Mr. C.N. Singh, Advocate, for the petitioners.
Mr. Anup Rattan, Advocate General with Mr. I.N.Mehta, Senior Additional Advocate General, Mr. Ramakant Sharma, Additional Advocate General, Mr. Arsh Rattan, Deputy Advocate General and Mr. Rajat Chauhan, Law Officer for the respondents State.
Mr. Vikrant Thakur, Advocate, for respondent No.6.
Mr. Sunil Mohan Goel, Advocate, for respondent No.7.
Mr. Tara Singh Chauhan, Advocate, for respondent Nos. 8 to 17.
CWP No.38 of 2020Mr. Sanjeev Bhushan, Senior Advocate with Mr. Rajesh Kumar, Advocate, for the petitioners.
Mr. Anup Rattan, Advocate General with Mr. I.N.Mehta, Senior Additional Advocate General, Mr. Ramakant Sharma, Additional Advocate General, Mr. Arsh Rattan, Deputy Advocate General and Mr. Rajat Chauhan, Law Officer for the respondents State.
CWP No.220 of 2020Mr. C.N. Singh, Advocate, for the petitioner.
Mr. Anup Rattan, Advocate General with Mr. I.N.Mehta, Senior Additional Advocate General, Mr. ::: Downloaded on - 18/05/2023 20:34:01 :::CIS Ramakant Sharma, Additional Advocate General, Mr. Arsh Rattan, Deputy Advocate General and Mr. Rajat Chauhan, Law Officer for the respondents .
State.
Mr. Parav Sharma, Advocate, for respondent No.7.
CWP No.530 of 2020Mr. Parav Sharma, Advocate, Advocate, for the petitioner.
Mr. Anup Rattan, Advocate General with Mr. I.N.Mehta, Senior Additional Advocate General, Mr. Ramakant Sharma, Additional Advocate General, Mr. Arsh Rattan, Deputy Advocate General and Mr. Rajat Chauhan, Law Officer for the respondents State.
CWP No. 4944 of 2020Mr. C.N. Singh, Advocate, for the petitioner.
Mr. Anup Rattan, Advocate General with Mr. I.N.Mehta, Senior Additional Advocate General, Mr. Ramakant Sharma, Additional Advocate General, Mr. Arsh Rattan, Deputy Advocate General and Mr. Rajat Chauhan, Law Officer for the respondents State.
CWPOA No.6521 of 2020Mr. Sanjeev Bhushan, Senior Advocate with Mr. Rajesh Kumar, Advocate, for the petitioner.
Mr. Anup Rattan, Advocate General with Mr. I.N.Mehta, Senior Additional Advocate General, Mr. Ramakant Sharma, Additional Advocate General, Mr. Arsh Rattan, Deputy Advocate General and Mr. Rajat Chauhan, Law Officer for the respondents State.
Mr. Vikrant Thakur, Advocate, for respondent No.2.
CWP Nos.6340 & 6389 of 2021 Mr. C. N. Singh, Advocate, for the petitioner(s).
Mr. Anup Rattan, Advocate General with Mr. ::: Downloaded on - 18/05/2023 20:34:01 :::CIS I.N.Mehta, Senior Additional Advocate General, Mr. Ramakant Sharma, Additional Advocate General, Mr. Arsh Rattan, Deputy Advocate General and Mr. .
Rajat Chauhan, Law Officer for the respondents State.
CWP No. 7435 of 2021Mr. C.N. Singh, Advocate, for the petitioner.
Mr. Anup Rattan, Advocate General with Mr. I.N.Mehta, Senior Additional Advocate General, Mr. Ramakant Sharma, Additional Advocate General, Mr. Arsh Rattan, Deputy Advocate General and Mr. Rajat Chauhan, Law Officer for the respondents State.
Ms. Diksha Thakur, Advocate, for the newly added respondents.
CWP No. 7714 of 2021Mr. C.N. Singh, Advocate, for the petitioner.
Mr. Anup Rattan, Advocate General with Mr. I.N.Mehta, Senior Additional Advocate General, Mr. Ramakant Sharma, Additional Advocate General, Mr. Arsh Rattan, Deputy Advocate General and Mr. Rajat Chauhan, Law Officer for the respondents State.
Mr. B.C. Negi, Senior Advocate with Mr. Bodh Raj Thakur, Advocates, for respondent No.5.
CWP No. 1922 of 2022Mr. C.N. Singh, Advocate, for the petitioner.
Mr. Anup Rattan, Advocate General with Mr. I.N.Mehta, Senior Additional Advocate General, Mr. Ramakant Sharma, Additional Advocate General, Mr. Arsh Rattan, Deputy Advocate General and Mr. Rajat Chauhan, Law Officer for the respondents State.
CWP No.2181 of 2022Mr. Sanjeev Bhushan, Senior Advocate with Mr. Rajesh Kumar, Advocate, for the petitioners.
::: Downloaded on - 18/05/2023 20:34:01 :::CISMr. Anup Rattan, Advocate General with Mr. I.N.Mehta, Senior Additional Advocate General, Mr. Ramakant Sharma, Additional Advocate General, .
Mr. Arsh Rattan, Deputy Advocate General and Mr. Rajat Chauhan, Law Officer for the respondents State.
CWP No.2620 of 2022Mr. C.N. Singh, Advocate, for the petitioner.
Mr. Anup Rattan, Advocate General with Mr. I.N.Mehta, Senior Additional Advocate General, Mr. Ramakant Sharma, Additional Advocate General, Mr. Arsh Rattan, Deputy Advocate General and Mr. Rajat Chauhan, Law Officer for the respondents State.
CWP No.3900 of 2022Mr. Sanjeev Bhushan, Senior Advocate with Mr. Rajesh Kumar, Advocate, for the petitioner.
Mr. Anup Rattan, Advocate General with Mr. I.N.Mehta, Senior Additional Advocate General, Mr. Ramakant Sharma, Additional Advocate General, Mr. Arsh Rattan, Deputy Advocate General and Mr. Rajat Chauhan, Law Officer for the respondents State.
CWP Nos.4499, 7522, 8028 & 8670 of 2022 Mr. C. N. Singh, Advocate, for the petitioner(s).
Mr. Anup Rattan, Advocate General with Mr. I.N.Mehta, Senior Additional Advocate General, Mr. Ramakant Sharma, Additional Advocate General, Mr. Arsh Rattan, Deputy Advocate General and Mr. Rajat Chauhan, Law Officer for the respondents State.
CWP No. 927of 2023 Mr. C.N. Singh, Advocate, for the petitioner. Mr. Anup Rattan, Advocate General with Mr. I.N.Mehta, Senior Additional Advocate General, Mr. Ramakant Sharma, Additional Advocate General, Mr. Arsh Rattan, Deputy Advocate General and Mr. Rajat Chauhan, Law Officer for the respondents State.
CWP No. 1318 of 2023 ::: Downloaded on - 18/05/2023 20:34:01 :::CISMr. C.N. Singh, Advocate, for the petitioner. Mr. Anup Rattan, Advocate General with Mr. .
I.N.Mehta, Senior Additional Advocate General, Mr. Ramakant Sharma, Additional Advocate General, Mr. Arsh Rattan, Deputy Advocate General and Mr. Rajat Chauhan, Law Officer for the respondents State.
CWP No. 2432 of 2023Mr. C.N. Singh, Advocate, for the petitioner.
Mr. Anup Rattan, Advocate General with Mr. I.N.Mehta, Senior Additional Advocate General, Mr. Ramakant Sharma, Additional Advocate General, Mr. Arsh Rattan, Deputy Advocate General and Mr. Rajat Chauhan, Law Officer for the respondents State.
In view of pendency of SLP(C) Diary No. 18635 of 2021, the matter is adjourned sine die. Interim order in all these petitions are ordered to be extended for 22.06.2023.
(Tarlok Singh Chauhan) Acting Chief Justice (Satyen Vaidya) Judge May 18, 2023 (himani) ::: Downloaded on - 18/05/2023 20:34:01 :::CIS