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State of Madhya Pradesh - Section

Section 5 in The M.P. Forests (Hunting, Shooting, Fishing, Poisoning Water and Setting Traps or Snares in Reserved or Protected Forests) Rules, 1963

5. Division of forests into shooting blocks.

- The forests closed conditionally under clause (b) of sub-rule (1) of Rule 4 in each division shall be divided into shooting blocks of convenient size by the Divisional Forest Officer in consultation with the Collector and with the approval of the Conservator of Forests of the Circle.