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State of Himachal Pradesh - Section

Section 3 in The Himachal Pradesh and Bilaspur (New State) Act, 1954

3. Formation of the new State of Himachal Pradesh.-

As from the commencement of this Act there shall be formed by uniting the existing States a new Part C State to be known as the State of Himachal Pradesh (hereafter in this Act referred to as the "new State").-