Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2(33)] [Section 2] [Entire Act] Union of India - Subsection Section 2(33)(b) in Code on Social Security, 2020 (b)a minor legitimate or adopted child dependent upon the employee or an unorganised worker, as the case may be;