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Supreme Court - Daily Orders

The Land Acquisition Collector ... vs Rattan Singh on 18 January, 2021

Bench: Ashok Bhushan, M.R. Shah

     ITEM NO.3                    Court 7 (Video Conferencing)           SECTION XIV

                                   S U P R E M E C O U R T O F     I N D I A
                                           RECORD OF PROCEEDINGS

     SPECIAL LEAVE PETITION (CIVIL)...... Diary No(s).12897/2020

     (Arising out of impugned final judgment and order dated 14-08-2018
     in RFA No.238/2015 passed by the High Court Of Himachal Pradesh At
     Shimla)

     THE LAND ACQUISITION COLLECTOR (CENTRAL ZONE)
     HPPWD & ANR.                                                       Petitioner(s)

                                                    VERSUS

     RATTAN SINGH & ORS.                                                Respondent(s)

     (IA No.114719/2020-CONDONATION OF DELAY IN FILING)

     Date : 18-01-2021 This petition was called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE ASHOK BHUSHAN
                             HON'BLE MR. JUSTICE M.R. SHAH

     For Petitioner(s)
                                       Mr. Abhinav Mukerji, AOR
                                       Mrs. Bihu Sharma, Adv.
                                       Ms. Pratishtha Vij, Adv.

     For Respondent(s)

                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Issue notice on the petition as well as on the application for condonation of delay.

Tag with SLP(C) No.7393/2020.

(ARJUN BISHT) (RENU KAPOOR) COURT MASTER (SH) BRANCH OFFICER Signature Not Verified Digitally signed by ARJUN BISHT Date: 2021.01.18 15:25:34 IST Reason: