Supreme Court - Daily Orders
The Land Acquisition Collector ... vs Rattan Singh on 18 January, 2021
Bench: Ashok Bhushan, M.R. Shah
ITEM NO.3 Court 7 (Video Conferencing) SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL)...... Diary No(s).12897/2020
(Arising out of impugned final judgment and order dated 14-08-2018
in RFA No.238/2015 passed by the High Court Of Himachal Pradesh At
Shimla)
THE LAND ACQUISITION COLLECTOR (CENTRAL ZONE)
HPPWD & ANR. Petitioner(s)
VERSUS
RATTAN SINGH & ORS. Respondent(s)
(IA No.114719/2020-CONDONATION OF DELAY IN FILING)
Date : 18-01-2021 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ASHOK BHUSHAN
HON'BLE MR. JUSTICE M.R. SHAH
For Petitioner(s)
Mr. Abhinav Mukerji, AOR
Mrs. Bihu Sharma, Adv.
Ms. Pratishtha Vij, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Issue notice on the petition as well as on the application for condonation of delay.
Tag with SLP(C) No.7393/2020.
(ARJUN BISHT) (RENU KAPOOR) COURT MASTER (SH) BRANCH OFFICER Signature Not Verified Digitally signed by ARJUN BISHT Date: 2021.01.18 15:25:34 IST Reason: