Section 57 in The Maharashtra Godawari Marathwada Irrigation Development Corporation Act, 1997
57. Notice period for performance-
Where any notice, order or other document issued or made under this Act or any rules or regulations made thereunder requites anything to be done for the doing of which no time is fixed in this Act or the rules or regulations, the notice, order or other documents shall specify a reasonable period of time for doing the same or complying therewith.
