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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Chattisgarh - Subsection

Section 5(14) in The Chhattisgarh Sinchai Prabandhan Me Krishkon Ki Bhagidari Adhiniyam, 2006

(14)Seats reserved for women may be allotted by the Prescribed Authority by drawing of lots and by rotation to different Territorial Constituency in a Water Users' Association in the prescribed manner.