Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1]

Allahabad High Court

Ram Narain And 4 Others vs Smt. Gajraji And Another on 24 November, 2017

Author: Bachchoo Lal

Bench: Bachchoo Lal





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- SECOND APPEAL No. - 45 of 2017
 

 
Appellant :- Ram Narain And 4 Others
 
Respondent :- Smt. Gajraji And Another
 
Counsel for Appellant :- Saroj Kumar Pandey,Brijesh Narayan Srivastav
 
Counsel for Respondent :- Gyan Prakash Srivastava
 

 
Hon'ble Bachchoo Lal,J.
 

Case called out. None is present for the respondents  even in revised list.

Learned counsel for the appellants  is present.

The case is passed over for the day.

List  after ten days.

Order Date :- 24.11.2017 Gss