Supreme Court - Daily Orders
Ram Kishan vs Daya Nand(D) on 3 February, 2022
Bench: Sanjiv Khanna, Bela M. Trivedi
SLP(C) No(s). 30335/2018 etc.
ITEM NO.11 Court 14 (Video Conferencing) SECTION IV-B
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 30335/2018
(Arising out of impugned final judgment and order dated 31-08-2018
in RSA No. 2241/1991 passed by the High Court of Punjab & Haryana
at Chandigarh)
RAM KISHAN & ANR. Petitioner(s)
VERSUS
DAYA NAND(D) & ORS. Respondent(s)
(NOT TAKEN UP FROM 15.12.2021
IA No. 45703/2021 - APPLICATION FOR SUBSTITUTION
IA No. 112936/2019 - APPROPRIATE ORDERS/DIRECTIONS
IA No. 45704/2021 - SETTING ASIDE AN ABATEMENT)
WITH
SLP(C) No. 31904/2018 (IV-B)
( FOR APPLICATION FOR SUBSTITUTION ON IA 45698/2021
FOR SETTING ASIDE AN ABATEMENT ON IA 45700/2021
IA No. 45698/2021 - APPLICATION FOR SUBSTITUTION
IA No. 45700/2021 - SETTING ASIDE AN ABATEMENT)
Date : 03-02-2022 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE SANJIV KHANNA
HON'BLE MS. JUSTICE BELA M. TRIVEDI
For Petitioner(s) Mr. C. Mohan Rao, Sr. Adv.
M/S. Saharya & Co., AOR
For Respondent(s)
Mr. Abhimanyu Tewari, AOR
Ms. Elisa Bar, Adv.
Mr. Hanumant Singh, Adv.
Mr. Priyam Kamra, Adv.
Signature Not Verified
Digitally signed by
Anita Malhotra
Date: 2022.02.04
16:45:54 IST
Reason: UPON hearing the counsel the Court made the following
O R D E R
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SLP(C) No(s). 30335/2018 etc.
Applications for condonation of delay and setting aside
abatement are allowed.
The application for bringing on record legal representatives of the deceased first respondent is also allowed. Amended memo of parties would be filed within one week.
We are informed that respondent no. 5 has expired. Steps for bringing the legal representatives of the fifth respondent would be taken in the meanwhile. Learned counsel for the respondent(s) states that he would furnish the details of the legal representatives of deceased respondent no. 5 to the learned counsel for the petitioner(s) within one week.
Relist after four weeks.
(SONIA BHASIN) (DIPTI KHURANA)
COURT MASTER (SH) COURT MASTER (NSH)
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