Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 55B] [Entire Act]

State of Uttar Pradesh - Subsection

Section 55B(6) in U.P. Zamindari Abolition and Land Reforms Rules, 1952

(6)The amount of interim interest payable shall be calculated at the rate of 2½ per cent per annum on the estimated amount of compensation payable to the waqf, trust or endowment in bonds.