Allahabad High Court
U.P.Pollution Control Board vs M/S Mohan Meakins Breweries Ltd. on 9 July, 2010
Court No. - 5 Case :- CRIMINAL REVISION No. - 387 of 1999 Petitioner :- U.P.Pollution Control Board Respondent :- M/S Mohan Meakins Breweries Ltd. Petitioner Counsel :- Kamlesh Singh Respondent Counsel :- Govt. AdVocate,P.L. Mishra Hon'ble Vedpal,J.
Power filed by Shri Lal Ji Tiwari on behalf of the opposite party no.1 is taken on record.
None responds on behalf of the revisionist. List in the next cause list. Order Date :- 9.7.2010 Mahesh