Section 2(22) in The Jaipur Development Authority Act, 1982
(22)words and expressions used in this Act, but not defined herein, shall have the same meanings as assigned to them in the Rajasthan Urban Improvement Act, 1959 (Rajasthan Act No 35 of 1959) and the Rajasthan Municipalities Act, 1959 (Rajasthan Act No. 38 of 1959).Chapter-II Establishment and constitution of the Authority
