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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Assam - Subsection

Section 7(2) in The Assam Secondary Education (Provincialised) Service Rules, 1982

(2)The following members shall constitute the District Level Selection Board :
(i)An educationists of repute to be nominated by the Government........ Chairman.
(ii)Inspector of Schools............ Member-Secretary.
(iii)Three Educationists to be............. Member, nominated by the Government.