Karnataka High Court
The State Of Karnataka vs M. Abdul Azeez on 25 March, 2022
Author: P.S. Dinesh Kumar
Bench: P.S. Dinesh Kumar
1
IN THE HIGH COURT OF KARNATAKA AT BENGALURU
DATED THIS THE 25TH DAY OF MARCH, 2022
PRESENT
THE HON'BLE MR. JUSTICE P.S. DINESH KUMAR
AND
THE HON'BLE MRS. JUSTICE M.G. UMA
WRIT APPEAL NO.89 OF 2014 (LB-RES)
BETWEEN :
1. THE STATE OF KARNATAKA
BY ITS SECRETARY TO GOVERNMENT
URBAN DEVELOPMENT DEPARTMENT
M.S.BUILDING
BANGALORE-560 003
2. DEPUTY COMMISSIONER
MANGALORE DISTRICT
MANGALORE-575 001
3. STATE OF KARNATAKA
BY ITS SECRETARY
DEPARTMENT OF HOUSING AND
DEVELOPMENT
M.S.BUILDING
BANGALORE-560 001
4. DEPUTY COMMISSIONER
TUMKUR DISTRICT
TUMKUR-572 105
5. THE STATE OF KARNATAKA
BY ITS SECRETARY TO
GOVERNMENT
URBAN DEVELOPMENT DEPARTMENT
M.S.BUILDING
BANGALORE-560 003
2
6. DEPUTY COMMISSIONER
TUMKUR DISTRICT
TUMKUR-572 003
7. TASILDHAR
SHIRA TALUK
TUMKUR-572 003
8. THE STATE OF KARNATAKA
REPRESENTED BY ITS
CHIEF SECRETARY TO GOVERNMENT
URBAN DEVELOPMENT DEPARTMENT
VIKASA SOUDHA
BANGALORE-560 001
9. THE DEPUTY COMMISSIONER
RAMANAGARA DISTRICT
RAMANAGARA-571 511
10. THE STATE OF KARNATAKA
REPRESENTED BY ITS PRINCIPAL SECRETARY
URBAN DEVELOPMENT AUTHORITY
KARNATAKA GOVERNMENT SECRETARIAT
VIKASA SOUDHA
BANGALORE-560 001
11. THE ASISTANT COMMISSIONER
CHICKMAGALUR
CHICKMAGALUR DISTRICT-572 102
12. THE STATE OF KARNATAKA
REPRESENTED BY ITS SECRETARY
DEPARTMENT OF URBAN DEVELOPMENT
KARNATAKA GOVERNMENT SECRETARIAT
VIKASA SOUDHA
DR.AMBEDKAR VEEDHI
BANGALORE-560 001
13. THE DEPUTY COMMISSIONER
SHIMOGA DISTRICT
SHIMGOA-577 201
14. THE TAHSILDAR
HOSANAGARA TALUK
HOSANAGARA-577 202
3
15. STATE OF KARNATAKA
REPRESENTED BY PRINCIPAL
SECRETARY TO GOVERNMENT
URBAN DEVELOPMENT DEPARTMENT
M.S.BUILDING
BANGALORE-560 001
16. TAHASILDAR
THIRTHAHALLI TALUK
SHIMOGGA DISTRICT-577 601
17. THE STATE OF KARNATAKA
DEPARTMENT OF URBAN DEVELOPMENT
REPRESENTED BY ITS SECRETARY
VIDHANA SOUDHA
BANGALORE-560 001
18. THE DEPUTY COMMISSIONER
KODAGU DISTRICT
MADIKERI-571 201
19. THE TAHSILDAR
VIRAJPET SUB DIVISION
VIRAJPET-571 218
20. STATE OF KARNATAKA
REPRESENTED BY ITS SECRETARY
DEPARTMENT OF URBAN DEVELOPMENT
VIKASA SOUDHA
BANGALORE-560 001
21. DEPUTY COMMISSIONER
CHIKKAMAGALUR DITRICT
CHIKKAMAGALUR-572 102
22. THE STATE OF KARNATAKA
BY ITS SECRETARY TO
GOVERNMENT URBAN DEVELOPMENT
DEPARTMENT, M.S.BUILDING
BANGALORE-560 003
23. DEPUTY COMMISSIONER
HASSAN DISTRICT-573 201
HASSAN
4
24. THE STATE OF KARNATAKA
BY ITS SECRETARY
URBAN DEVELOPMENT DEPARTMENT
VIDHANA SOUDHA
BANGALORE-560 001
25. THE STATE OF KARNATAKA
BY ITS SECRETARY TO GOVERNMENT
URBAN DEVELOPMENT DEPARTMENT
M.S.BUILDING
BANGALORE-560 003
26. DEPUTY COMMISSIONER
DAVANAGERE DISTRICT
DAVANAGERE-583 131
27. TASILDHAR
HARAPANAHALLI TALUK
HARAPANAHALLI-577 282
28. THE STATE OF KARNATAKA
REPRESENTED BY ITS SECRETARY
DEPARTMENT OF URBAN
DEVELOPMENT, KARNATAKA
GOVERNMENT SECRETARIAT
VIKASA SOUDHA
DR.AMBEDKAR VEEDHI
BANGALORE-560 001
29. THE TAHSILDAR
SAKALESHPURA TALUK
SAKALESHPURA-577 202
30. THE STATE OF KARNATAKA
BY ITS SECRETARY TO GOVERNMENT
URBAN DEVELOPMENT DEPARTMENT
M.S.BUILDING, BANGALORE-560 003
31. DEPUTY COMMISSIONER
CHITRADURGA DISTRICT
CHITHRADURGA-571 820
32 . TASILDHAR
MOLAKALMURU TALUK
CHITRADURGA-571 820
5
33. THE SECRETARY
DEPARTMENT OF URBAN DEVELOPMENT
VIDHANA SOUDHA
BANGALORE-560 001
34. THE SECRETARY
RURAL DEVELOPMENT AND
PATTANA PANCHAYATH DEPT.,
VIDHANA SOUDHA
BANGALORE-560 001
35. THE DEPUTY COMMISSIONER
BANGALORE RURAL DISTRICT
BANGALORE-560 001
36. THE ASSISTANT COMMISSIONER
DODDABALLAPUR SUB DIVISION
BANGALORE RURAL DISTRICT
BNAGALORE-560 001
37. THE STATE OF KARNATAKA
REPRESENTED BY ITS SECRETARY
DEPARTMENT OF RURAL DEVELOPMENT
VIDHANA SOUDHA
BANGALORE-560 001
38. DEPARTMENT OF RURAL DEVELOPMENT
VIDHANA SOUDHA
BANGALORE-560 001
REPRESENTED BY ITS UNDER SECRETARY
39. DEPUTY COMMISSIONER
OFFICE OF DEPUTY COMMISSIONER
CHITRADURGA DISTRICT
CHITRADURGA-577 501
40. THE STATE OF KARNATAKA
REPRESENTED BY ITS SECRETARY
PANCHAYATH RAJ
VIDHANA SOUDHA
BANGALORE-560 001
41. THE EXECUTIVE OFFICER
TOWN PANCHAYATH
BELUR TOWN & TALUK-573 115
HASSAN DISTRICT
6
42. THE RETURNING OFFICER &
TAHASILDAR, BELUR TALUK-573 115
BELUR, HASSAN DISTRICT
43. STATE OF KARNATAKA
URBAN SECRETARY TO GOVERNMENT
URBAN DEVELOPMENT DEPARTMENT
4TH FLOOR, VIKASA SOUDHA
DR.AMBEDKAR VEEDHI
BANGALORE-560 001
44. DEPUTY COMMISSIONER
MANDYA DISTRICT
MANDYA-571 401
45. THE TAHSHILDAR MALAVALLI
TALUK MALAVALLI-571 430
AND THE PRESCRIBED OFFICER
FOR ELECTION OF PRESIDENT
AND VICE-PRESIDENT
MALAVALLI TOWN
MUNICIPAL COUNCIL
46. STATE OF KARNATAKA
BY ITS SECRETARY PANCHAYATH
RAJ & URBAN DEVELOPMENT
M.S.BUILDINGS
BANGALORE-560 001
47. THE DEPUTY COMMISSIONER
HASSAN DISTRICT
HASSAN-577 201
48. THE RETURNING OFFICER
TAHSILDAR
ARASIKERE TOWN & TALUK
HASSAN DISTRICT-577 201
49. THE STATE OF KARNATAKA
THE URBAN DEVELOPMENT DEPARTMENT
M.S.BUILDING, AMBEDKAR VEEDHI
BANGALORE-560 001
REPRESENTED BY ITS SECRETARY
7
50. THE DEPUTY COMMISSIONER OF
CHIKKAMAGALUR DISTRICT
CHIKKAMAGALUR-577 101
51. THE ASSISTANT COMMISSIONER OF
THARIKERE TALUK
TARIKERE-577 228
CHIKKAMAGALUR DISTRICT
52. THE TAHASILDAR
OF THARIKERE TALUK
THARIKERI-577 228
CHIKKAMAGALUR DISTRICT
53. STATE OF KARNATAKA
BY ITS SECRETARY TO GOVERNMENT
URBAN DEVELOPMENT DEPARTMENT
M.S.BUILDING
BANGALORE-560 003
54. DEPUTY COMMISSIONER
TUMKUR DISTRICT
TUMKUR-572 105
55. TAHSILDAR
KUNIGAL TALUK
TUMKUR-572 105
56. THE STATE OF KARNATAKA
BY ITS SECRETARY TO GOVERNMENT
URBAN DEVELOPMENT DEPARTMENT
M.S.BUIDLING
BANGALORE-560 003
57. DEPUTY COMMISSIONER
UDUPI DISTRICT
UDUPI-576 101
58. TAHASILDAR
MUDABIDRI TALUK
MUDABIDRI-574 227
...APPELLANTS
(BY SHRI. T.P. SRINIVAS, GA)
8
AND :
1. M. ABDUL AZEEZ
S/O K. MOHAMMED
AGED ABOUT 43 YEARS
R/O DOOR NO.8-14-1241
ARIF MANZIL, KARBALA ROAD
KUDROLI, MANGALORE-575 003
2. MANGALORE CITY MUNICIPAL
CORPORATION, LALBAGH
MANGALORE-560 003
BY ITS COMMISSIONER
3. BELGAUM CITY MUNICIPAL CORPORATION
BELLARY-560 010
BY ITS COMMISSIONER
4. BELLARY CITY MUNICIPAL CORPORATION
BELLARY-560 003
BY ITS COMMISSIONER
5. DAVANGERE CITY MUNICIPAL CORPORATION
OPP. TO RAILWAY STATION
DAVANAGERE-577 556
BY ITS COMMISSIONER
6. GULBARGA CITY MUNICIPAL CORPORATION
GULBARGA-585 303
BY ITS COMMISSIONER
7. HUBLI-DHARWAD CITY MUNICIPAL
CORPORATION, LAMINTON ROAD
HUBLI-580 020
BY ITS COMMISSIONER
8. MYSORE CITY MUNICIPAL CORPORATION
MYSORE-577 103
BY ITS COMMISSIONER
9. G. JAYALALITHA
W/O K.G. GOPIKRISHNA
AGED ABOUT 27 YEARS
9
R/A 56/2, WARD NO.14
ROOPANA GUDI NARAPPA STREET
MILLPET, BELLARY-583 101
10. SRI. T.C. GANGADHAR
@ T.C. GANGU @ TARAKARI GANGU
S/O T.S. CHANDRU
AGED ABOUT 45 YEARS
RESIDING YELLAMMADEVARA
TEMPLE ROAD, KOTE
TIPTUR, TUMKUR DISTRICT-572 105
11. SRI. M.S. YOGEESH
S/O M.B. SHIVAIAH
AGED ABOUT 32 YEARS
RESIDING AT 4TH MAIN ROAD
K.R.EXTENSION, TIPTUR
TUMKUR DISTRICT-572 105
12 . STATE ELECTION COMMISSIONER
KARNATAKA STATE
DR.AMBEDKAR VEEDHI
BANGALORE-560 001
13 . THE COMMISSIONER
TIPTUR CITY MUNICIPAL
COUNCIL TIPTUR
TUMKUR DISTRICT-572 105
14. SMT. D. GEETHA
COUNCILLOR- WARD NO. 22
TIPTUR CITY MUNICIPAL COUNCIL
TIPTUR-577 122
15 . SMT. S. REKHA
COUNCILLOR- WARD NO. 14
TIPTUR CITY MUNICIPAL, COUNCIL
TIPTUR-577 122
16. AMANULLA KHAN
S/O KHASIM KHAN
AGED ABOUT 38 YEARS
MEMBER OF CITY MUNICIPAL
COUNCIL, UPKAR GROUPS
GADIBAN MOHALLA, SIRA TALUK
TUMKUR DISTRICT-572 003
10
17. SHIRA TOWN MUNICIPAL
COUNCIL, SHIRA BY ITS
CHIEF OFFICER
TUMKUR DISTRICT-572 003
18. SMT. GNYANAPOORNA
W/O SHIVANNA
MEMBER OF CITY MUNICIPAL
COUNCIL, SANTHEPETE
SHIRA TOWN
TUMKUR DISTRICT-572 003
19. P. SRINIVAS
S/O PILLAPPA
R/A JAIBHEEMA NAGAR
CHIKKABALLAPUR TOWN-562 101
20. SMT. NAGARATHNA
W/O YATHISH
R/A NO. 391
BEHIND RAGHAVENDRASWAMY
TEMPLE, 16TH WARD
CHIKKABALLAPUR TOWN-562 101
21. C.M. SRINIVASA REDDY
S/O CHIKKA MUNISHAMAPPA
R/A NO.1810-A, 25TH WARD
G.N.V.ROAD, YELEPETE
CHIKKABALLAPUR TOWN-562 101
22 . SMT. C.J. BHARATHI DEVI
W/O C.N. GANGARAJU
R/A NO.43/3, DODDA
BHAJANE MANE ROAD
WARD NO.25, CHIKKABALLAPUR-562 101
23. K.V. MANJUNATH
S/O K.C. VENKATAPATHI
AGED 39 YEARS
NO.2272, T.G.TANK ROAD
CHIKKABALLAPURA TOWN-562 101
24. RAMESH BABU
S/O LATE VENKATASWAMY
AGED 44 YEARS
NO. 1217, KANDAVARAPETE
CHICKBALLAPURA TOWN-562 101
11
25. SMT.LAKSHMI
W/O A. SRINIVAS
AGED 34 YEARS
NO.693, VENKATENAHALLI ROAD
KARKAHANEPETE
CHICKBALLAPURA TOWN-562 101
26 . SMT. S. LEELAVATHI
W/O SRINIVAS B.A
AGED 43 YEARS
5TH CROSS, 29TH WARD
CHAMARAJAPETE
CHIKKABALLAPURA TOWN-562 101
27. ZABHI ULLAKHAN GHORI
S/O LATE BURHAN KHAN GHORI
AGED ABOUT 49 YEARS
MUNICIPAL COUNCILOR FROM
PETECHERI WARD NO.27
CHANNAPATNA CITY
MUNICIPALITY
RESIDING AT NO.10/C
OPPOSITE JANATHA SAW MILL
SHA COLONY
CHANNAPATTANA TOWN
RAMANAGARA DISTRICT-562 160
28. LOKESH
S/O LATE CHIKKALINGEGOWDA
AGED ABOUT 43 YEARS
MUNICIPAL COUNCILOR FROM
HALASINAMARADA DODDI
WARD NO.31
CHANNAPATNA CITY MUNICIPALITY
RESIDING AT NO. 625
MIG, KHB COLONY
CHANNAPATTANA TOWN
RAMANAGARA DISTRICT-562 160
29. P. MADHU
S/O LATE N.A. PRABHAKAR
AGED ABOUT 36 YEARS
MUNICIPAL COUNCILOR FROM
FORT, WARD NO.12
12
CHANNAPATNA CITY MUNICIPALITY
RESIDING AT NO.1576, R.K.GATE
NARAYANAGOWDARA BEEDHI
FORT, CHANNAPATTANA TOWN
RAMANAGARA DISTRICT-562 160
30. M.N. RAMESH BABU
S/O M.T. NARAYANASWAMY
AGED ABOUT 40 YEARS
MUNICIPAL COUNCILOR FROM
MANGALAVARAPETE WARD NO.5
CHANNAPATNA CITY MUNICIPALITY
RESIDING AT NO. 1907
12TH CROSS, MANGALAVARAPETE
CHANNAPATTANA TOWN
RAMANAGARA DISTRICT-562 160
31. CHIEF ELECTION COMMISSIONER
NIRVACHANA BHAVANA
MAHARANI COLLEGE CIRCLE
BANGALORE-560 001
32. THE CITY MUNICIPAL COUNCIL
CHANNAPATNA
REPRESENTED BY ITS
COMMISSIONER
CHANNAPATNA
RAMANAGARA DISTRICT-562 160
33. SMT. MANJULA
W/O ASHOK
AGED ABOUT 35 YEARS
MUNICIPAL COUNCILOR FROM
CHIKKAMALURU WARD NO.1
CHANNAPATTANA CITY MUNICIPALITY
RESIDENT OF CHIKKAMALURU
CHANNAPATNA TOWN
RAMANAGARA DISTRICT-562 160
34. K. SHASHIKUMAR
S/O RAMAKRISHNAIAH
AGED ABOUT 37 YEARS
MUNICIPAL COUNCILOR FROM
MANGALAVARAPETE, WARD NO.2
CHANNAPATTANA CITY MUNICIPALITY
13
RESIDING AT NO.1710
14TH CROSS, MANGALAVARAPETE
CHANNAPATTANA TOWN
RAMANAGARA DISTRICT-562 160
35. SMT. SHWETHA
W/O GOPALAKRISHNA
AGED ABOUT 30 YEARS
MUNICIPAL COUNCILOR FROM
MANGALAVARAPETE, WARD NO.3
CHANNAPATTANA CITY MUNICIPALITY
RESIDING AT NO. 1753
14TH CROSS, MANGALAVARAPETE
CHANNAPATTANA TOWN
RAMANAGARA DISTRICT-562 160
36 . M.N. SHANKAR
S/O NAGARAJ
AGED ABOUT 38 YEARS
MUNICIPAL COUNCILOR FROM
MANGALAVARAPETE, WARD NO.4
CHANNAPATTANA CITY MUNICIPALITY
RESIDING AT NO. 1968
10TH CROSS, MANGALAVARAPETE
CHANNAPATTANA TOWN
RAMANAGARA DISTRICT-562 160
37 . V. RAMU
S/O VENKATAPPA
AGED ABOUT 53 YEARS
MUNICIPAL COUNCILOR FROM
AVARTHIPURA, WARD NO.6
CHANNAPATTANA CITY MUNICIPALITY
RESIDING AT NO.2240/25
4TH CROSS, KUVEMPU NAGARA
CHANNAPATTANA TOWN
RAMANAGARA DISTRICT-562 160
38. VISHAKANTAMURTHY
S/O NANJAPPA
AGED ABOUT 45 YEARS
MUNICIPAL COUNCILOR FROM
SHETTHALLI WARD NO.7
CHANNAPATNA CITY MUNICIPALITY
RESIDING AT N.SHEITHALLI
CHURCH STREET
14
CHANNAPATNA TOWN
RAMANAGARA DISTRICT-562 160
39 . SMT. LAKSHMAMMA
W/O D. HUCHAIAH
AGED ABOUT 45 YEARS
MUNICIPAL COUNCILOR FROM
MAHALAKSHMI EXTENSION
WARD NO.8, CHANNAPATNA
CITY MUNICIPALITY
RESIDING AT NO.268/1
1ST CROSS, AMBEDKAR NAGARA
CHANNAPATTANA TOWN
RAMANAGARA DISTRICT-562 160
40 . B. VENKATESH
S/O BORALINGAIAH
AGED ABOUT 47 YEARS
MUNICIPAL COUNCILOR
FROM FORT, WARD NO.9
CHANNAPATNA CITY MUNICIPALITY
RESIDING AT NO. 1563/19
1ST CROSS, MARUTHI EXTENSION
CHANNAPATNA TOWN
RAMANAGARA DISTRICT-562 160
41 . S. UMASHANKAR
S/O SINGRIGOWDA
AGED ABOUT 50 YEARS
MUNICIPAL COUNCILOR
FROM FORT, WARD NO. 10
CHANNAPATNA CITY MUNICIPALITY
RESIDING AT NO. 1289/A
6TH CROSS, KUVEMPU NAGARA
(NORTH) FORT
CHANNAPATNA TOWN
RAMANAGARA DISTRICT-562 160
42 . SMT. NAZMUNNISA
W/O SHOYAB
AGED ABOUT 32 YEARS
MUNICIPAL COUNCILOR FROM
FORT WARD NO.11
CHANNAPATNA CITY MUNICIPALITY
RESIDING AT NO.1301
BABU RAO STREET FORT
15
CHANNAPATNA TOWN
RAMANAGARA DISTRICT-562 160
43 . SMT. KHURSHEED UNNISA
W/O SYED KHALEEL
AGED ABOUT 38 YEARS
MUNICIPAL COUNCILOR FROM
FORT, WARD NO. 13
CHANNAPATNA CITY MUNICIPALITY
RESIDING AT NO.1076
KALAMMA TEMPLE ROAD FORT
CHANNAPATNA TOWN
RAMANAGARA DISTRICT-562 160
44 . B.P. MUDDUKRISHNEGOWDA
S/O PUTTASWAMYGOWDA
AGED ABOUT 33 YEARS
MUNICIPAL COUNCILOR FROM
ELEKERI WARD NO.14
CHANNAPATNA CITY MUNICIPALITY
RESIDING AT ELEKERI
CHANNAPATNA TOWN
RAMANAGARA DISTRICT-562 160
45 . S. KIRAN
S/O SIDDAPPAJI
AGED ABOUT 26 YEARS
MUNICIPAL COUNCILOR
FROM ELEKERI, WARD NO.15
CHANNAPATNA CITY MUNICIPALITY
RESIDING AT ELEKERI
(HOSTEL ROAD), CHANNAPATNA TOWN
RAMANAGARA DISTRICT-562 160
46 . M. MANJUNATHA
S/O LATE MASANNA
AGED ABOUT 48 YEARS
MUNICIPAL COUNCILOR FROM
HARIJANA COLONY
GANESH TEMPLE, WARD NO. 16
CHANNAPATNA CITY MUNICIPALITY
RESIDING AT NO. 17, CHURCH ROAD
H.B. CROSS, CHANNAPATNA TOWN
RAMANAGARA DISTRICT-562 160
16
47 . SMT. SARALA
W/O MANOHARA
AGED ABOUT 30 YEARS
MUNICIPAL COUNCILOR
FROM CHITTARAGERI WARD NO.17
CHANNAPATNA CITY MUNICIPALITY
RESIDING ATNO. 134A
MEDARA BEEDHI, CHANNAPATNA TOWN
RAMANAGARA DISTRICT-562 160
48 . JAKI AHMED KHAN
S/O FAYAZ AHMED KHAN
AGED ABOUT 32 YEARS
MUNICIPAL COUNCILOR FROM
KUMBARAGERI WARD NO.18
CHANNAPATNA CITY MUNICIPALITY
RESIDING AT NO.397
SAYYEDWADI, CHANNAPATNA TOWN
RAMANAGARA DIST-562 160
49 . LIYAKHATH ALI KHAN
S/O NAZEER ALIKHAN
AGED ABOUT 28 YEARS
MUNICIPAL COUNCILOR FROM
THIPPUNAGARA, WARD NO. 19
CHANNAPATNA CITY MUNICIPALITY
RESIDING AT TIPPUNAGARA
CHANNAPATNA TOWN
RAMANAGARA DISTRICT-562 160
50 . HAMID MUNAVARA
S/O ARIFF MUNAVAR
AGED ABOUT 42 YEARS
MUNICIPAL COUNCILOR FROM
HANUMANTHANAGARA WARD NO.20
CHANNAPATNA CITY MUNICIPALITY
RESIDING AT NO. 687/1
PATHAN WADI, CHITTARAGERI CROSS
CHANNAPATNA TOWN
RAMANAGARA DISTRICT-562 160
51 . SMT. SYEEDA KHUBRABANU
W/O SYED AKBAR
AGED ABOUT 30 YEARS
MUNICIPAL COUNCILOR FROM
SYBBADAGERI, WARD NO.21
17
CHANNAPATNA CITY MUNICIPALITY
RESIDING AT NO.365
C.K.ROAD CROSS
S.M.STREET, CHANNAPATNA TOWN
RAMANAGARA DISTRICT-562 160
52 . SMT. UJMA ISHRATH
W/O FARID KHAN GHORI
AGED ABOUT 29 YEARS
MUNICIPAL COUNCILOR FROM
KULUME BEEDI, WARD NO.22
CHANNAPATNA CITY MUNICIPALITY
RESIDING AT NO.880
MADEEN SQUARE, CHANNAPATNA TOWN
RAMANAGARA DISTRICT-562 160
53 . SMT. KHAMMAR NIZAMI
W/O AKRAM USMANI
AGED ABOUT 32 YEARS
MUNICIPAL COUNCILOR FROM
FOUZDAR BEEDI, WARD NO.23
CHANNAPATNA CITY MUNICIPALITY
RESIDING AT MUDUNAGALAYYA
BEEDI, CHANNAPATNA TOWN
RAMANAGARA DISTRICT-562 160
54 . SMT. AKHILA BANU
W/O FAYA AHMED KHAN
AGED ABOUT 35 YEARS
MINICIPAL COUNCILOR FROM
ISLAMPURA WARD NO.24
CHANNAPATNA CITY MUNICIPALITY
RESIDING AT NO.1493
ISLAMPURA MOHALLA
CHANNAPATNA TOWN
RAMANAGARA DISTRICT-562 160
55 . BHAVASA
S/O BIJOO SAHEB
AGED ABOUT 48 YEARS
MUNICIPAL COUNCILOR FROM
WARD NO.25, CHANNAPATNA CITY
MUNICIPALITY, RESIDING AT NO.1567
NIZAMI SQUARE CROSS SALAMULLA
MOHALLA, CHANNAPATNA TOWN
RAMANAGARA DISTRICT-562 160
18
56 . SYED HAASIM
S/O LATE SYED MIYA
AGED ABOUT 34 YEARS
MUNICIPAL COUNCILOR FROM
SIRAJ MOHALLA, WARD NO.26
CHANNAPATNA CITY MUNICIPALITY
RESIDING AT NO.790, KINATH MOHALLA
MADIN CHOWKA CROSS
CHANNAPATNA TOWN
RAMANAGARA DISTRICT-562 160
57 . SMT, FARZAN BANO
W/O MOHAMMED ARIFF
AGED ABOUT 33 YEARS
MUNICIPAL COUNCILOR FROM
THATTEKERE, WARD NO.28
CHANNAPATNA CITY MUNICIPALITY
RESIDING AT NO.1287/18A
YLADGAR, MOHALLA ZEEMPURA
CHANNAPATNA TOWN
RAMANAGARA DISTRICT-562 160
58 . WILSON
S/O NATESH @ NETHALIN
AGED ABOUT 50 YEARS
MUNICIPAL COUNCILOR FROM
ANANDAPURA, WARD NO.29
CHANNAPATNA CITY MUNICIPALITY
RESIDING AT 2ND CROSS
ANANDAPURA, CHANNAPATNA TOWN
RAMANAGARA DISTRICT-562 160
59 . C.K. NANDEESHA
S/O KALAYYA
AGED ABOUT 36 YEARS
MUNICIPAL COUNCILOR FROM
HALASINAMARADA DODDI
WARD NO.30, CHANNAPATNA CITY
MUNICIPALITY, RESIDING AT 1ST CROSS
HALASINAMARADA DODDI
CHANNAPATNA TOWN
RAMANAGARA DIST.-562 160
60 . SMT. SAVITHA ANANDAM B
W/O ANANDAM B
19
AGED ABOUT 26 YEARS
COUNCILLOR, WARD NO.20
CITY MUNICIPAL COUNCIL
CHICKMAGALUR-572 102
61 . SMT. CHANDRAKALA NAGARAJ
W/O K.C. NAGARAJ
AGED ABOUT 28 YEARS
MEMBER, TOWN PANCHAYATH
HOSANAGARA
SHIMOGA DISTRICT-577 201
62 . H.L. UMESH
S/O H.T. LOKAPPA GOWDA
AGED 36 YEARS
SHIMOGA ROAD
HOSANAGARA TALUK
SHIMOGA DISTRICT-577 201
63 . SHABNAM
W/O JABHIR HUSSAIN
AGED ABOUT 38 YEARS
R/AT GANDHINAGAR
SEEBINAKERE POST
THIRTHAHALLI TALUK
SHIMOGGA-577 201
64 . SMT. NAGAMMA
W/O BASAVA NAIKA
AGED ABOUT 40 YEARS
MEMBER OF VIRAJPET
TOWN, PANCHAYAT MEENPET
VIRAJPET POST-571 218
KODAGU DISTRICT
65 . SRI. SYFULLA KHAN
S/O AHAMED KHANA
AGED 45 YEARS
R/O NO. 12, HALEPETE
NARASIMHARAJAPURA
CHIKMAGALUR-577 134
66 . TOWN PANCHAYATH
N.R.PURA
REPRESENTED BY ITS
20
CHIEF EXECUTIVE OFFICER
N.R. PURA TALUK
CHIKKAMAGALUR DISTRICT
CHIKKAMAGALUR-577 134
67 . SYED JAFFER
S/O SYED PEER SAAB
AGED ABOUT 58 YEARS
COUNCILOR, WARD NO.5
TOWN PANCHAYATH
ALUR TALUK
HASSAN DISTRICT-573 130
68 . H.T. ASHA
W/O K.V. MALLIKARJUNA
AGED ABOUT 32 YEARS
COUNCILOR, WARD NO. 8
TOWN PANCHAYATH, ALUR TALUK
HASSAN DISTRICT-573 130
69 . H.S. NAGARATHNA
W/O ARUNA NAYAKA
AGED ABOUT 33 YEARS
COUNCILLOR, WARD NO. 2
TOWN PANCHAYATH ALUR TALUK
HASSAN DISTRICT-573 130
70 . JAYAMMA
W/O SHIVASWAMY
AGED ABOUT 40 YEARS
COUNCILOR WARD NO. 11
TOWN PANCHAYATH, ALUR TALUK
HASSAN DISTRICT-573 130
71 . TOWN PANCHAYATH ALURU
ALURU TALUK
HASSAN DISTRICT-573 201
72 . SMT. PARVATHAMMA
W/O SIDDARAMU
AGED ABOUT 56 YEARS
RESIDING AT NO. 1764
HARIJANA STREET
SRIRANGAPATNA
21
MANDYA-571 438
73 . SRI. G.M. SOMASHEKARA
S/O MARIYAPPA
AGED ABOUT 48 YEARS
RESIDING AT 559, GUMBAZ
2ND MAIN ROAD, GANJAM
SRIRANGAPATNA
MANDYA-571 438
74 . SMT. GOWRAMMA
W/O THIMMAIAH
AGED ABOUT 53 YEARS
HALAS INK PANDIT ROAD
4TH WARD, SRIRANGAPATNA
MANDYA-571 438
75 . SRI. S.T. RAJU
S/O LATE THIMMAIAH
AGED ABOUT 40 YEARS
RESIDING AT RANGANATHA
NAGARA SRIRANGAPATNA
MANDYA-571 438
76 . SRI. VENKATASWAMY
S/O LATE VENKATAPPA
AGED ABOUT 43 YEARS
RESIDING AT 3775
S.R. PATNA TOWN (GANJAM)
SRIRANGAPATNA TALUK
MANDYA-571 438
77 . SRI. S. PRAKASHA
S/O D. SUBRAMANYA
AGED ABOUT 37 YEARS
RESIDING AT NO. 1348
SRIRANGAPATNA
MANDYA-571 438
78 . SRI. E. KUMARA
S/O ERAIAH
AGED ABOUT 31 YEARS
RESIDING AT NO. 1057
NIMISHAMBA DEVASTHANA
ANJANEYA RAMAMANDIRA STREET
22
SRIRANGAPATNA
MANDYA-571 438
79 . M. SUMA
W/O SHEKAR
NO.233 A, RANGANATHA NAGAR
SRIRANGAPATNA-571 438
80 . T. KRISHNA
S/O L. THIMMAIAH
BEHIND CHIKKAGARDI
GANGA LAYOUT, GANJAM
SRIRANGAPATNA-571 438
81 . D. SIDDARAJU
S/O DEVARAJU
AGED ABOUT 48 YEARS
KUMBARGERE BEEDI
SRIRANGAPATNA-571 438
82 . RAJESHWARI
W/O R. BHASKAR
AGED ABOUT 36 YEARS
ANCHEKERI BEEDI
SRIRANGAPATNA-571 438
83 . H.K. HALESH
S/O HANUMANTHAPPA
AGED ABOUT 46 YEARS
R/O 8TH WARD, ARASIKERE ROAD
HARAPANAHALLI
DAVANAGERE DISTRICT-577 282
84 . D. JHAVOOR
S/O D. GHANISAB
AGED ABOUT 28 YEARS
R/AT 24TH WARD, GUNDINAKERE
HARAPANAHALLI TALUK
DAVANAGERE DISTRICT-577 282
85 . HARAPANAHALLI TOWN
MUNICIPAL COUNCIL
HARAPANAHALLI BY ITS
CHIEF OFFICER-577 282
23
86 . DEVANAHALLI TOWN MUNICIPAL
COUNCIL, DEVANAHALLI-562 321
BY ITS CHIEF OFFICER
87 . GUNDLUPET TOWN MUNICIPAL
COUNCIL GUNDLUPET-583 132
BY ITS CHIEF OFFICER
88 . HUVINAHADAGALI
TOWN MUNICIPAL COUNCIL
HUVINAHADAGALI-577 023
REP. BY ITS CHIEF OFFICER
89 . KANAKAPUA TOWN MUNICIPAL
COUNCIL KANAKAPURA-563 822
BY ITS CHIEF OFFICER
90 . SAKLESHPUR TOWN MUNICIPAL
COUNCIL SAKLESHPUR-573 134
BY ITS CHIEF OFFICER
91 . SHIRAGUPPA TOWN MUNICIPAL
COUNCIL, SHIRAGUPPA-587 712
BY ITS CHIEF OFFICER
92 . SMT. SHOBHA
W/O S.R. MOHAN
AGED ABOUT 35 YEARS
COUNSELOR, WARD NO. 8(SC-W)
SAKALESHPURA
TOWN MUNICIPAL COUNCIL
HASSAN DISTRICT-572 105
93 . G. PRAKASH
S/O H. GANGADHAR
AGED ABOUT 44 YEARS
TOWN PANCHAYATH MEMBER
R/O AMBEDKAR COLONY
MOLAKALMURU
CHITRADURGA DISTRICT-571 820
94 . MOLAKALMURU TOWN
PANCHAYATH, MOLAKALMUR-571 820
BY ITS CHIEF OFFICER
24
95 . SMT. H.V. SARASWATHI
W/O NANDAGOPAL
AGED ABOUT 32 YEARS
NELAMANGALA PURASABHA
MEMBER WARD NO.4, NO.163
JAYANAGARA, NELAMANGALA TOWN
BANGALORE RURAL DISTRICT-562 123
96 . SMT. T MANJULA
W/O B. KRISHNAPPA
AGED ABOUT 35 YEARS
COUNCILOR
HIRIYUR TOWN MUNICIPALITY
WARD NO.2, HIRIYUR TOWN
CHITRADURGA DISTRICT-577 598
97 . CHIEF OFFICER
HIRIYUR TOWN MUNICIPALITY
HIRIYUR TOWN
CHITRADURGA-577 598
98 . MR. ZABIULLA
S/O MR. SHEIKH AHMED
AGED ABOUT 52 YEARS
R/AT SRINIVASA LAYOUT
3RD CROSS, MYSORE ROAD
HIRIYUR TALUK
CHITRADURGA DISTRICT-577 598
[AMENDED V/O DTD.05.11.2013]
99 . SMT. SHANTHAMMA
W/O LATE LAKSHMAN
AGED ABOUT 53 YEARS
MEMBER OF TOWN PANCHAYATH
RESIDING AT DR.B.R.AMBEDKAR
NAGAR, 2ND CROSS ROAD
BELUR TOWN AND TALUK
HASSAN DISTRICT-573 115
100 . SRI GIRISH
S/O BORAYYA GOWDA
AGE: 38 YEARS
R/O RIVERS STREET BELUR
HASSAN DISTRICT-573 115
25
101 . B.D. CHENNAKESHAVA
S/O LATE B.C. DEVAPPA
AGE: 42 YEARS
R/O CHENNEGOWDA STREET, BELUR
HASSAN DISTRICT- 573 115
[AMENDED V/O DATED 20.09.2013]
102 . SRI. M.S. KIRAN SHANKAR
S/O LATE SANNAIAH
AGED ABOUT 40 YEARS
PRESENT COUNCILLOR OF
WARD NO. 10
MALAVALLI-571 430
103 . SRI. UMESH
S/O LATE MARAIAH
AGED ABOUT 41 YEARS
PRESENT COUNCILOR OF WARD
NO.22, GM STREET
MALAVALLI-571 430
104 . SMT. GEETHA O.G
W/O SUNILKUMAR
AGED 38 YEARS
TMC COUNCILOR, WARD NO.12
R/AT CHANDRASHEKAR ROAD
LAKSHMIPURA, ARASIKERE TOWN
HASSAN DISTRICT-577 201
105 . SMT. GEETJA B
W/O H.R. VISHWANATH
AGED 36 YEARS
TMC COUNCILOR, WARD NO.26
R/AT OPPOSITE TO PRATHIBHA
COLLEGE NH-206, ARASIKERE TOWN
HASSAN DISTRICT-577 201
106 . SRI. M.A. SRINIVASA
S/O MARIGOWDA A.R
AGED ABOUT 41 YEARS
TMC COUNCILOR, WARD NO.15
R/AT GANAPATHI TEMPLE ROAD
SRINIVASANAGARA
26
ARASIKERE TOWN
HASSAN DISTRICT-577 201
107 . THE CHIEF EXECUTIVE OFFICER
ARASIKERE TOWN MUNICIPAL COUNCIL
ARASIKERE TOWN & TALUK
HASSAN DISTRICT-577 201
108 . KRISHNA
S/O VENKATAPPA
AGED ABOUT 38 YEARS
CASTE BHOVI, SCHEDULED CASTE
RESIDING AT 5TH WARD, 2ND CROSS
INDIRANAGAR TARIKERI
CHIKMAGALUR DISTRICT-577 228
109 . THARIKERE TOWN MUNICIPAL
COUNCIL, THARIKERE
CHIKKAMAGALUR DISTRICT-577 228
110 . K. THARADEVI
W/O K. KUMARASWAMY
AGED ABOUT 30 YEARS
MEMBER KUNIGAL TOWN
MUNICIPAL COUNCIL
R/AT SIDHARTHA COLONY
WARD NO.6, KUNIGAL TOWN
TUMKUR DISTRICT-572 105
111 . KUNIGAL TOWN MUNICIPAL COUNCIL
BY ITS CHIEF OFFICER
TUMKUR DISTRICT
TUMKUR-572 105
112 . ABDUL BASHEER
S/O P.M. HASANABBA
AGED ABOUT 41 YEARS
R/O NO. 7-196-M 14
PRANATHYA VILLAGE, MOODABIDRI
MANGALORE, D.K-574 227
113 . MOODABIDRI TOWN MUNICIPAL
COUNCIL, MOODABIDRI-574 227
BY ITS CHIEF OFFICER
27
114 . DEVANAHALLI TOWN MUNICIPAL
COUNCIL, DEVANAHALLI-562 270
BY ITS CHIEF OFFICER
115 . GUNDLUPET TOWN MUNICIPAL
COUNCIL, GUNDLUPET-583 118
BY ITS CHIEF OFFICER
116 . HUVINAHADAGALI TOWN MUNCIPAL
COUNCIL, HUVINAHADAGALI-586 801
BY ITS CHIEF OFFICER
117 . KANAKAPURA TOWN MUNICIPAL
COUNCIL, KANAKAPURA-562 117
BY ITS CHIEF OFFICER
118 . SAKALESHPUR TOWN MUNICIPAL
COUNCIL, SAKALESHPUR-591 313
BY ITS CHIEF OFFICER
119 . SHIRAGUPPA GOWN MUNICIPAL
SHIRAGUPPA-583 121
BY ITS CHIEF OFFICER
...RESPONDENTS
(BY SHRI. DEVI PRASAD SHETTY, ADVOCATE FOR R1;
SHRI. K.V. NARASIMHAN, ADVOCATE FOR R2;
SHRI. A. NIRANJANA, ADVOCATE FOR R3;
SHRI. T.N. RAGHUPATHY, ADVOCATE FOR R4;
SHRI. S. MAHESH, ADVOCATE FOR R5;
SHRI. P.S. MALIPATIL, ADVOCATE FOR R6;
SHRI. G.I. GACHINAMATH, ADVOCATE FOR R7;
SHRI. MOHAN BHAT, ADVOCATE FOR R8;
SMT. VAISHALI HEGDE, ADVOCATE FOR R12;
SHRI. R. SUBRAMANYA, ADVOCATE FOR R13;
SHRI. S.R. DODAWAD, ADVOCATE FOR R31;
SMT. D.J. RAKSHITHA, ADVOCATE FOR R90;
SHRI. T.B. SANDESH, ADVOCATE FOR R93;
SHRI. B.S. HADIMANI, ADVOCATE FOR R94;
SHRI. S.N. HATTI, ADVOCATE FOR R97;
SHRI. K.N. RAKSHIT, ADVOCATE FOR R107;
SHRI. D.C. JAGADEESH, ADVOCATE FOR R109;
SHRI. Y.D. SHIVASHANKARA, ADVOCATE R111;
R9, 10, 11, 14, 15, 16-26, 27-30, 32-59, 60, 61-62,
63, 64, 65, 66, 67-71, 72-82, 83-89, 91, 92, 95, 96,
98, 99-101, 102-103, 104-106, 108, 110, 112-119 SERVED)
28
THIS WRIT APPEAL IS FILED UNDER SECTION 4 OF THE
KARNATAKA HIGH COURT ACT PRAYING TO SET ASIDE THE ORDER
PASSED IN THE WRIT PETITIONS NO.38256/13 [LB-RES], 39203 &
39629, 39421, 39786-789, 40835, 38713, 39015, 39941, 43581,
45374 & 45855-857, 38395-401 [LB-ELE], 38822 [LB-RES], 38996,
39002, 39219, 39284-285, 39353, 39665-666, 40245-247, 41309,
41809, 47293/13 [LB-ELE] DATED 6/1/14.
THIS WRIT APPEAL COMING ON FOR FINAL HEARING THIS
DAY, P.S. DINESH KUMAR J, DELIVERED THE FOLLOWING:-
JUDGMENT
Shri T.P.Srinivas, learned Government Advocate for the appellants has filed a memo of even date stating that this writ appeal is rendered infructuous and prayed for it's dismissal.
2. Memo be kept in record. This appeal is accordingly dismissed as having become infructuous.
No costs.
Sd/-
JUDGE Sd/-
JUDGE Yn