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Karnataka High Court

The State Of Karnataka vs M. Abdul Azeez on 25 March, 2022

Author: P.S. Dinesh Kumar

Bench: P.S. Dinesh Kumar

                              1




     IN THE HIGH COURT OF KARNATAKA AT BENGALURU

        DATED THIS THE 25TH DAY OF MARCH, 2022

                         PRESENT

     THE HON'BLE MR. JUSTICE P.S. DINESH KUMAR

                            AND
         THE HON'BLE MRS. JUSTICE M.G. UMA

           WRIT APPEAL NO.89 OF 2014 (LB-RES)

BETWEEN :

1.    THE STATE OF KARNATAKA
      BY ITS SECRETARY TO GOVERNMENT
      URBAN DEVELOPMENT DEPARTMENT
      M.S.BUILDING
      BANGALORE-560 003

2.    DEPUTY COMMISSIONER
      MANGALORE DISTRICT
      MANGALORE-575 001

3.    STATE OF KARNATAKA
      BY ITS SECRETARY
      DEPARTMENT OF HOUSING AND
      DEVELOPMENT
      M.S.BUILDING
      BANGALORE-560 001

4.    DEPUTY COMMISSIONER
      TUMKUR DISTRICT
      TUMKUR-572 105

5.    THE STATE OF KARNATAKA
      BY ITS SECRETARY TO
      GOVERNMENT
      URBAN DEVELOPMENT DEPARTMENT
      M.S.BUILDING
      BANGALORE-560 003
                                 2




6.    DEPUTY COMMISSIONER
      TUMKUR DISTRICT
      TUMKUR-572 003

7.    TASILDHAR
      SHIRA TALUK
      TUMKUR-572 003

8.    THE STATE OF KARNATAKA
      REPRESENTED BY ITS
      CHIEF SECRETARY TO GOVERNMENT
      URBAN DEVELOPMENT DEPARTMENT
      VIKASA SOUDHA
      BANGALORE-560 001

9.    THE DEPUTY COMMISSIONER
      RAMANAGARA DISTRICT
      RAMANAGARA-571 511

10.   THE STATE OF KARNATAKA
      REPRESENTED BY ITS PRINCIPAL SECRETARY
      URBAN DEVELOPMENT AUTHORITY
      KARNATAKA GOVERNMENT SECRETARIAT
      VIKASA SOUDHA
      BANGALORE-560 001

11.   THE ASISTANT COMMISSIONER
      CHICKMAGALUR
      CHICKMAGALUR DISTRICT-572 102

12.   THE STATE OF KARNATAKA
      REPRESENTED BY ITS SECRETARY
      DEPARTMENT OF URBAN DEVELOPMENT
      KARNATAKA GOVERNMENT SECRETARIAT
      VIKASA SOUDHA
      DR.AMBEDKAR VEEDHI
      BANGALORE-560 001

13.   THE DEPUTY COMMISSIONER
      SHIMOGA DISTRICT
      SHIMGOA-577 201

14.   THE TAHSILDAR
      HOSANAGARA TALUK
      HOSANAGARA-577 202
                                 3




15.   STATE OF KARNATAKA
      REPRESENTED BY PRINCIPAL
      SECRETARY TO GOVERNMENT
      URBAN DEVELOPMENT DEPARTMENT
      M.S.BUILDING
      BANGALORE-560 001

16.   TAHASILDAR
      THIRTHAHALLI TALUK
      SHIMOGGA DISTRICT-577 601

17.   THE STATE OF KARNATAKA
      DEPARTMENT OF URBAN DEVELOPMENT
      REPRESENTED BY ITS SECRETARY
      VIDHANA SOUDHA
      BANGALORE-560 001

18.   THE DEPUTY COMMISSIONER
      KODAGU DISTRICT
      MADIKERI-571 201

19.   THE TAHSILDAR
      VIRAJPET SUB DIVISION
      VIRAJPET-571 218

20.   STATE OF KARNATAKA
      REPRESENTED BY ITS SECRETARY
      DEPARTMENT OF URBAN DEVELOPMENT
      VIKASA SOUDHA
      BANGALORE-560 001

21.   DEPUTY COMMISSIONER
      CHIKKAMAGALUR DITRICT
      CHIKKAMAGALUR-572 102

22.   THE STATE OF KARNATAKA
      BY ITS SECRETARY TO
      GOVERNMENT URBAN DEVELOPMENT
      DEPARTMENT, M.S.BUILDING
      BANGALORE-560 003

23.   DEPUTY COMMISSIONER
      HASSAN DISTRICT-573 201
      HASSAN
                               4




24.   THE STATE OF KARNATAKA
      BY ITS SECRETARY
      URBAN DEVELOPMENT DEPARTMENT
      VIDHANA SOUDHA
      BANGALORE-560 001

25.   THE STATE OF KARNATAKA
      BY ITS SECRETARY TO GOVERNMENT
      URBAN DEVELOPMENT DEPARTMENT
      M.S.BUILDING
      BANGALORE-560 003

26.   DEPUTY COMMISSIONER
      DAVANAGERE DISTRICT
      DAVANAGERE-583 131

27.   TASILDHAR
      HARAPANAHALLI TALUK
      HARAPANAHALLI-577 282

28.   THE STATE OF KARNATAKA
      REPRESENTED BY ITS SECRETARY
      DEPARTMENT OF URBAN
      DEVELOPMENT, KARNATAKA
      GOVERNMENT SECRETARIAT
      VIKASA SOUDHA
      DR.AMBEDKAR VEEDHI
      BANGALORE-560 001

29.   THE TAHSILDAR
      SAKALESHPURA TALUK
      SAKALESHPURA-577 202

30.   THE STATE OF KARNATAKA
      BY ITS SECRETARY TO GOVERNMENT
      URBAN DEVELOPMENT DEPARTMENT
      M.S.BUILDING, BANGALORE-560 003

31.   DEPUTY COMMISSIONER
      CHITRADURGA DISTRICT
      CHITHRADURGA-571 820

32 . TASILDHAR
     MOLAKALMURU TALUK
     CHITRADURGA-571 820
                                  5




33.   THE SECRETARY
      DEPARTMENT OF URBAN DEVELOPMENT
      VIDHANA SOUDHA
      BANGALORE-560 001

34.   THE SECRETARY
      RURAL DEVELOPMENT AND
      PATTANA PANCHAYATH DEPT.,
      VIDHANA SOUDHA
      BANGALORE-560 001

35.   THE DEPUTY COMMISSIONER
      BANGALORE RURAL DISTRICT
      BANGALORE-560 001

36.   THE ASSISTANT COMMISSIONER
      DODDABALLAPUR SUB DIVISION
      BANGALORE RURAL DISTRICT
      BNAGALORE-560 001

37.   THE STATE OF KARNATAKA
      REPRESENTED BY ITS SECRETARY
      DEPARTMENT OF RURAL DEVELOPMENT
      VIDHANA SOUDHA
      BANGALORE-560 001
38.   DEPARTMENT OF RURAL DEVELOPMENT
      VIDHANA SOUDHA
      BANGALORE-560 001
      REPRESENTED BY ITS UNDER SECRETARY

39.   DEPUTY COMMISSIONER
      OFFICE OF DEPUTY COMMISSIONER
      CHITRADURGA DISTRICT
      CHITRADURGA-577 501

40.   THE STATE OF KARNATAKA
      REPRESENTED BY ITS SECRETARY
      PANCHAYATH RAJ
      VIDHANA SOUDHA
      BANGALORE-560 001

41.   THE EXECUTIVE OFFICER
      TOWN PANCHAYATH
      BELUR TOWN & TALUK-573 115
      HASSAN DISTRICT
                                 6




42.   THE RETURNING OFFICER &
      TAHASILDAR, BELUR TALUK-573 115
      BELUR, HASSAN DISTRICT

43.   STATE OF KARNATAKA
      URBAN SECRETARY TO GOVERNMENT
      URBAN DEVELOPMENT DEPARTMENT
      4TH FLOOR, VIKASA SOUDHA
      DR.AMBEDKAR VEEDHI
      BANGALORE-560 001

44.   DEPUTY COMMISSIONER
      MANDYA DISTRICT
      MANDYA-571 401

45.   THE TAHSHILDAR MALAVALLI
      TALUK MALAVALLI-571 430
      AND THE PRESCRIBED OFFICER
      FOR ELECTION OF PRESIDENT
      AND VICE-PRESIDENT
      MALAVALLI TOWN
      MUNICIPAL COUNCIL

46.   STATE OF KARNATAKA
      BY ITS SECRETARY PANCHAYATH
      RAJ & URBAN DEVELOPMENT
      M.S.BUILDINGS
      BANGALORE-560 001

47.   THE DEPUTY COMMISSIONER
      HASSAN DISTRICT
      HASSAN-577 201

48.   THE RETURNING OFFICER
      TAHSILDAR
      ARASIKERE TOWN & TALUK
      HASSAN DISTRICT-577 201

49.   THE STATE OF KARNATAKA
      THE URBAN DEVELOPMENT DEPARTMENT
      M.S.BUILDING, AMBEDKAR VEEDHI
      BANGALORE-560 001
      REPRESENTED BY ITS SECRETARY
                                7




50.   THE DEPUTY COMMISSIONER OF
      CHIKKAMAGALUR DISTRICT
      CHIKKAMAGALUR-577 101

51.   THE ASSISTANT COMMISSIONER OF
      THARIKERE TALUK
      TARIKERE-577 228
      CHIKKAMAGALUR DISTRICT

52.   THE TAHASILDAR
      OF THARIKERE TALUK
      THARIKERI-577 228
      CHIKKAMAGALUR DISTRICT

53.   STATE OF KARNATAKA
      BY ITS SECRETARY TO GOVERNMENT
      URBAN DEVELOPMENT DEPARTMENT
      M.S.BUILDING
      BANGALORE-560 003

54.   DEPUTY COMMISSIONER
      TUMKUR DISTRICT
      TUMKUR-572 105

55.   TAHSILDAR
      KUNIGAL TALUK
      TUMKUR-572 105

56.   THE STATE OF KARNATAKA
      BY ITS SECRETARY TO GOVERNMENT
      URBAN DEVELOPMENT DEPARTMENT
      M.S.BUIDLING
      BANGALORE-560 003

57.   DEPUTY COMMISSIONER
      UDUPI DISTRICT
      UDUPI-576 101
58.   TAHASILDAR
      MUDABIDRI TALUK
      MUDABIDRI-574 227

                                       ...APPELLANTS

(BY SHRI. T.P. SRINIVAS, GA)
                              8




AND :

1.   M. ABDUL AZEEZ
     S/O K. MOHAMMED
     AGED ABOUT 43 YEARS
     R/O DOOR NO.8-14-1241
     ARIF MANZIL, KARBALA ROAD
     KUDROLI, MANGALORE-575 003

2.   MANGALORE CITY MUNICIPAL
     CORPORATION, LALBAGH
     MANGALORE-560 003
     BY ITS COMMISSIONER

3.   BELGAUM CITY MUNICIPAL CORPORATION
     BELLARY-560 010
     BY ITS COMMISSIONER

4.   BELLARY CITY MUNICIPAL CORPORATION
     BELLARY-560 003
     BY ITS COMMISSIONER

5.   DAVANGERE CITY MUNICIPAL CORPORATION
     OPP. TO RAILWAY STATION
     DAVANAGERE-577 556
     BY ITS COMMISSIONER

6.   GULBARGA CITY MUNICIPAL CORPORATION
     GULBARGA-585 303
     BY ITS COMMISSIONER

7.   HUBLI-DHARWAD CITY MUNICIPAL
     CORPORATION, LAMINTON ROAD
     HUBLI-580 020
     BY ITS COMMISSIONER

8.   MYSORE CITY MUNICIPAL CORPORATION
     MYSORE-577 103
     BY ITS COMMISSIONER


9.   G. JAYALALITHA
     W/O K.G. GOPIKRISHNA
     AGED ABOUT 27 YEARS
                                9




      R/A 56/2, WARD NO.14
      ROOPANA GUDI NARAPPA STREET
      MILLPET, BELLARY-583 101

10.   SRI. T.C. GANGADHAR
      @ T.C. GANGU @ TARAKARI GANGU
      S/O T.S. CHANDRU
      AGED ABOUT 45 YEARS
      RESIDING YELLAMMADEVARA
      TEMPLE ROAD, KOTE
      TIPTUR, TUMKUR DISTRICT-572 105

11.   SRI. M.S. YOGEESH
      S/O M.B. SHIVAIAH
      AGED ABOUT 32 YEARS
      RESIDING AT 4TH MAIN ROAD
      K.R.EXTENSION, TIPTUR
      TUMKUR DISTRICT-572 105

12 . STATE ELECTION COMMISSIONER
     KARNATAKA STATE
     DR.AMBEDKAR VEEDHI
     BANGALORE-560 001

13 . THE COMMISSIONER
     TIPTUR CITY MUNICIPAL
     COUNCIL TIPTUR
     TUMKUR DISTRICT-572 105

14.   SMT. D. GEETHA
      COUNCILLOR- WARD NO. 22
      TIPTUR CITY MUNICIPAL COUNCIL
      TIPTUR-577 122

15 . SMT. S. REKHA
     COUNCILLOR- WARD NO. 14
     TIPTUR CITY MUNICIPAL, COUNCIL
     TIPTUR-577 122
16.   AMANULLA KHAN
      S/O KHASIM KHAN
      AGED ABOUT 38 YEARS
      MEMBER OF CITY MUNICIPAL
      COUNCIL, UPKAR GROUPS
      GADIBAN MOHALLA, SIRA TALUK
      TUMKUR DISTRICT-572 003
                                  10




17.   SHIRA TOWN MUNICIPAL
      COUNCIL, SHIRA BY ITS
      CHIEF OFFICER
      TUMKUR DISTRICT-572 003

18.   SMT. GNYANAPOORNA
      W/O SHIVANNA
      MEMBER OF CITY MUNICIPAL
      COUNCIL, SANTHEPETE
      SHIRA TOWN
      TUMKUR DISTRICT-572 003
19.   P. SRINIVAS
      S/O PILLAPPA
      R/A JAIBHEEMA NAGAR
      CHIKKABALLAPUR TOWN-562 101
20.   SMT. NAGARATHNA
      W/O YATHISH
      R/A NO. 391
      BEHIND RAGHAVENDRASWAMY
      TEMPLE, 16TH WARD
      CHIKKABALLAPUR TOWN-562 101

21.   C.M. SRINIVASA REDDY
      S/O CHIKKA MUNISHAMAPPA
      R/A NO.1810-A, 25TH WARD
      G.N.V.ROAD, YELEPETE
      CHIKKABALLAPUR TOWN-562 101

22 . SMT. C.J. BHARATHI DEVI
     W/O C.N. GANGARAJU
     R/A NO.43/3, DODDA
     BHAJANE MANE ROAD
     WARD NO.25, CHIKKABALLAPUR-562 101
23.   K.V. MANJUNATH
      S/O K.C. VENKATAPATHI
      AGED 39 YEARS
      NO.2272, T.G.TANK ROAD
      CHIKKABALLAPURA TOWN-562 101

24.   RAMESH BABU
      S/O LATE VENKATASWAMY
      AGED 44 YEARS
      NO. 1217, KANDAVARAPETE
      CHICKBALLAPURA TOWN-562 101
                               11




25.   SMT.LAKSHMI
      W/O A. SRINIVAS
      AGED 34 YEARS
      NO.693, VENKATENAHALLI ROAD
      KARKAHANEPETE
      CHICKBALLAPURA TOWN-562 101

26 . SMT. S. LEELAVATHI
     W/O SRINIVAS B.A
     AGED 43 YEARS
     5TH CROSS, 29TH WARD
     CHAMARAJAPETE
     CHIKKABALLAPURA TOWN-562 101

27.   ZABHI ULLAKHAN GHORI
      S/O LATE BURHAN KHAN GHORI
      AGED ABOUT 49 YEARS
      MUNICIPAL COUNCILOR FROM
      PETECHERI WARD NO.27
      CHANNAPATNA CITY
      MUNICIPALITY
      RESIDING AT NO.10/C
      OPPOSITE JANATHA SAW MILL
      SHA COLONY
      CHANNAPATTANA TOWN
      RAMANAGARA DISTRICT-562 160

28.   LOKESH
      S/O LATE CHIKKALINGEGOWDA
      AGED ABOUT 43 YEARS
      MUNICIPAL COUNCILOR FROM
      HALASINAMARADA DODDI
      WARD NO.31
      CHANNAPATNA CITY MUNICIPALITY
      RESIDING AT NO. 625
      MIG, KHB COLONY
      CHANNAPATTANA TOWN
      RAMANAGARA DISTRICT-562 160

29.   P. MADHU
      S/O LATE N.A. PRABHAKAR
      AGED ABOUT 36 YEARS
      MUNICIPAL COUNCILOR FROM
      FORT, WARD NO.12
                               12




      CHANNAPATNA CITY MUNICIPALITY
      RESIDING AT NO.1576, R.K.GATE
      NARAYANAGOWDARA BEEDHI
      FORT, CHANNAPATTANA TOWN
      RAMANAGARA DISTRICT-562 160

30.   M.N. RAMESH BABU
      S/O M.T. NARAYANASWAMY
      AGED ABOUT 40 YEARS
      MUNICIPAL COUNCILOR FROM
      MANGALAVARAPETE WARD NO.5
      CHANNAPATNA CITY MUNICIPALITY
      RESIDING AT NO. 1907
      12TH CROSS, MANGALAVARAPETE
      CHANNAPATTANA TOWN
      RAMANAGARA DISTRICT-562 160

31.   CHIEF ELECTION COMMISSIONER
      NIRVACHANA BHAVANA
      MAHARANI COLLEGE CIRCLE
      BANGALORE-560 001

32.   THE CITY MUNICIPAL COUNCIL
      CHANNAPATNA
      REPRESENTED BY ITS
      COMMISSIONER
      CHANNAPATNA
      RAMANAGARA DISTRICT-562 160

33.   SMT. MANJULA
      W/O ASHOK
      AGED ABOUT 35 YEARS
      MUNICIPAL COUNCILOR FROM
      CHIKKAMALURU WARD NO.1
      CHANNAPATTANA CITY MUNICIPALITY
      RESIDENT OF CHIKKAMALURU
      CHANNAPATNA TOWN
      RAMANAGARA DISTRICT-562 160

34.   K. SHASHIKUMAR
      S/O RAMAKRISHNAIAH
      AGED ABOUT 37 YEARS
      MUNICIPAL COUNCILOR FROM
      MANGALAVARAPETE, WARD NO.2
      CHANNAPATTANA CITY MUNICIPALITY
                               13




      RESIDING AT NO.1710
      14TH CROSS, MANGALAVARAPETE
      CHANNAPATTANA TOWN
      RAMANAGARA DISTRICT-562 160

35.   SMT. SHWETHA
      W/O GOPALAKRISHNA
      AGED ABOUT 30 YEARS
      MUNICIPAL COUNCILOR FROM
      MANGALAVARAPETE, WARD NO.3
      CHANNAPATTANA CITY MUNICIPALITY
      RESIDING AT NO. 1753
      14TH CROSS, MANGALAVARAPETE
      CHANNAPATTANA TOWN
      RAMANAGARA DISTRICT-562 160

36 . M.N. SHANKAR
     S/O NAGARAJ
     AGED ABOUT 38 YEARS
     MUNICIPAL COUNCILOR FROM
     MANGALAVARAPETE, WARD NO.4
     CHANNAPATTANA CITY MUNICIPALITY
     RESIDING AT NO. 1968
     10TH CROSS, MANGALAVARAPETE
     CHANNAPATTANA TOWN
     RAMANAGARA DISTRICT-562 160

37 . V. RAMU
     S/O VENKATAPPA
     AGED ABOUT 53 YEARS
     MUNICIPAL COUNCILOR FROM
     AVARTHIPURA, WARD NO.6
     CHANNAPATTANA CITY MUNICIPALITY
     RESIDING AT NO.2240/25
     4TH CROSS, KUVEMPU NAGARA
     CHANNAPATTANA TOWN
     RAMANAGARA DISTRICT-562 160

38.   VISHAKANTAMURTHY
      S/O NANJAPPA
      AGED ABOUT 45 YEARS
      MUNICIPAL COUNCILOR FROM
      SHETTHALLI WARD NO.7
      CHANNAPATNA CITY MUNICIPALITY
      RESIDING AT N.SHEITHALLI
      CHURCH STREET
                              14




    CHANNAPATNA TOWN
    RAMANAGARA DISTRICT-562 160

39 . SMT. LAKSHMAMMA
     W/O D. HUCHAIAH
     AGED ABOUT 45 YEARS
     MUNICIPAL COUNCILOR FROM
     MAHALAKSHMI EXTENSION
     WARD NO.8, CHANNAPATNA
     CITY MUNICIPALITY
     RESIDING AT NO.268/1
     1ST CROSS, AMBEDKAR NAGARA
     CHANNAPATTANA TOWN
     RAMANAGARA DISTRICT-562 160

40 . B. VENKATESH
     S/O BORALINGAIAH
     AGED ABOUT 47 YEARS
     MUNICIPAL COUNCILOR
     FROM FORT, WARD NO.9
     CHANNAPATNA CITY MUNICIPALITY
     RESIDING AT NO. 1563/19
     1ST CROSS, MARUTHI EXTENSION
     CHANNAPATNA TOWN
     RAMANAGARA DISTRICT-562 160

41 . S. UMASHANKAR
     S/O SINGRIGOWDA
     AGED ABOUT 50 YEARS
     MUNICIPAL COUNCILOR
     FROM FORT, WARD NO. 10
     CHANNAPATNA CITY MUNICIPALITY
     RESIDING AT NO. 1289/A
     6TH CROSS, KUVEMPU NAGARA
     (NORTH) FORT
     CHANNAPATNA TOWN
     RAMANAGARA DISTRICT-562 160

42 . SMT. NAZMUNNISA
     W/O SHOYAB
     AGED ABOUT 32 YEARS
     MUNICIPAL COUNCILOR FROM
     FORT WARD NO.11
     CHANNAPATNA CITY MUNICIPALITY
     RESIDING AT NO.1301
     BABU RAO STREET FORT
                              15




    CHANNAPATNA TOWN
    RAMANAGARA DISTRICT-562 160

43 . SMT. KHURSHEED UNNISA
     W/O SYED KHALEEL
     AGED ABOUT 38 YEARS
     MUNICIPAL COUNCILOR FROM
     FORT, WARD NO. 13
     CHANNAPATNA CITY MUNICIPALITY
     RESIDING AT NO.1076
     KALAMMA TEMPLE ROAD FORT
     CHANNAPATNA TOWN
     RAMANAGARA DISTRICT-562 160

44 . B.P. MUDDUKRISHNEGOWDA
     S/O PUTTASWAMYGOWDA
     AGED ABOUT 33 YEARS
     MUNICIPAL COUNCILOR FROM
     ELEKERI WARD NO.14
     CHANNAPATNA CITY MUNICIPALITY
     RESIDING AT ELEKERI
     CHANNAPATNA TOWN
     RAMANAGARA DISTRICT-562 160

45 . S. KIRAN
     S/O SIDDAPPAJI
     AGED ABOUT 26 YEARS
     MUNICIPAL COUNCILOR
     FROM ELEKERI, WARD NO.15
     CHANNAPATNA CITY MUNICIPALITY
     RESIDING AT ELEKERI
     (HOSTEL ROAD), CHANNAPATNA TOWN
     RAMANAGARA DISTRICT-562 160

46 . M. MANJUNATHA
     S/O LATE MASANNA
     AGED ABOUT 48 YEARS
     MUNICIPAL COUNCILOR FROM
     HARIJANA COLONY
     GANESH TEMPLE, WARD NO. 16
     CHANNAPATNA CITY MUNICIPALITY
     RESIDING AT NO. 17, CHURCH ROAD
     H.B. CROSS, CHANNAPATNA TOWN
     RAMANAGARA DISTRICT-562 160
                              16




47 . SMT. SARALA
     W/O MANOHARA
     AGED ABOUT 30 YEARS
     MUNICIPAL COUNCILOR
     FROM CHITTARAGERI WARD NO.17
     CHANNAPATNA CITY MUNICIPALITY
     RESIDING ATNO. 134A
     MEDARA BEEDHI, CHANNAPATNA TOWN
     RAMANAGARA DISTRICT-562 160

48 . JAKI AHMED KHAN
     S/O FAYAZ AHMED KHAN
     AGED ABOUT 32 YEARS
     MUNICIPAL COUNCILOR FROM
     KUMBARAGERI WARD NO.18
     CHANNAPATNA CITY MUNICIPALITY
     RESIDING AT NO.397
     SAYYEDWADI, CHANNAPATNA TOWN
     RAMANAGARA DIST-562 160

49 . LIYAKHATH ALI KHAN
     S/O NAZEER ALIKHAN
     AGED ABOUT 28 YEARS
     MUNICIPAL COUNCILOR FROM
     THIPPUNAGARA, WARD NO. 19
     CHANNAPATNA CITY MUNICIPALITY
     RESIDING AT TIPPUNAGARA
     CHANNAPATNA TOWN
     RAMANAGARA DISTRICT-562 160

50 . HAMID MUNAVARA
     S/O ARIFF MUNAVAR
     AGED ABOUT 42 YEARS
     MUNICIPAL COUNCILOR FROM
     HANUMANTHANAGARA WARD NO.20
     CHANNAPATNA CITY MUNICIPALITY
     RESIDING AT NO. 687/1
     PATHAN WADI, CHITTARAGERI CROSS
     CHANNAPATNA TOWN
     RAMANAGARA DISTRICT-562 160

51 . SMT. SYEEDA KHUBRABANU
     W/O SYED AKBAR
     AGED ABOUT 30 YEARS
     MUNICIPAL COUNCILOR FROM
     SYBBADAGERI, WARD NO.21
                               17




    CHANNAPATNA CITY MUNICIPALITY
    RESIDING AT NO.365
    C.K.ROAD CROSS
    S.M.STREET, CHANNAPATNA TOWN
    RAMANAGARA DISTRICT-562 160

52 . SMT. UJMA ISHRATH
     W/O FARID KHAN GHORI
     AGED ABOUT 29 YEARS
     MUNICIPAL COUNCILOR FROM
     KULUME BEEDI, WARD NO.22
     CHANNAPATNA CITY MUNICIPALITY
     RESIDING AT NO.880
     MADEEN SQUARE, CHANNAPATNA TOWN
     RAMANAGARA DISTRICT-562 160

53 . SMT. KHAMMAR NIZAMI
     W/O AKRAM USMANI
     AGED ABOUT 32 YEARS
     MUNICIPAL COUNCILOR FROM
     FOUZDAR BEEDI, WARD NO.23
     CHANNAPATNA CITY MUNICIPALITY
     RESIDING AT MUDUNAGALAYYA
     BEEDI, CHANNAPATNA TOWN
     RAMANAGARA DISTRICT-562 160

54 . SMT. AKHILA BANU
     W/O FAYA AHMED KHAN
     AGED ABOUT 35 YEARS
     MINICIPAL COUNCILOR FROM
     ISLAMPURA WARD NO.24
     CHANNAPATNA CITY MUNICIPALITY
     RESIDING AT NO.1493
     ISLAMPURA MOHALLA
     CHANNAPATNA TOWN
     RAMANAGARA DISTRICT-562 160

55 . BHAVASA
     S/O BIJOO SAHEB
     AGED ABOUT 48 YEARS
     MUNICIPAL COUNCILOR FROM
     WARD NO.25, CHANNAPATNA CITY
     MUNICIPALITY, RESIDING AT NO.1567
     NIZAMI SQUARE CROSS SALAMULLA
     MOHALLA, CHANNAPATNA TOWN
     RAMANAGARA DISTRICT-562 160
                               18




56 . SYED HAASIM
     S/O LATE SYED MIYA
     AGED ABOUT 34 YEARS
     MUNICIPAL COUNCILOR FROM
     SIRAJ MOHALLA, WARD NO.26
     CHANNAPATNA CITY MUNICIPALITY
     RESIDING AT NO.790, KINATH MOHALLA
     MADIN CHOWKA CROSS
     CHANNAPATNA TOWN
     RAMANAGARA DISTRICT-562 160

57 . SMT, FARZAN BANO
     W/O MOHAMMED ARIFF
     AGED ABOUT 33 YEARS
     MUNICIPAL COUNCILOR FROM
     THATTEKERE, WARD NO.28
     CHANNAPATNA CITY MUNICIPALITY
     RESIDING AT NO.1287/18A
     YLADGAR, MOHALLA ZEEMPURA
     CHANNAPATNA TOWN
     RAMANAGARA DISTRICT-562 160

58 . WILSON
     S/O NATESH @ NETHALIN
     AGED ABOUT 50 YEARS
     MUNICIPAL COUNCILOR FROM
     ANANDAPURA, WARD NO.29
     CHANNAPATNA CITY MUNICIPALITY
     RESIDING AT 2ND CROSS
     ANANDAPURA, CHANNAPATNA TOWN
     RAMANAGARA DISTRICT-562 160

59 . C.K. NANDEESHA
     S/O KALAYYA
     AGED ABOUT 36 YEARS
     MUNICIPAL COUNCILOR FROM
     HALASINAMARADA DODDI
     WARD NO.30, CHANNAPATNA CITY
     MUNICIPALITY, RESIDING AT 1ST CROSS
     HALASINAMARADA DODDI
     CHANNAPATNA TOWN
     RAMANAGARA DIST.-562 160
60 . SMT. SAVITHA ANANDAM B
     W/O ANANDAM B
                                 19




    AGED ABOUT 26 YEARS
    COUNCILLOR, WARD NO.20
    CITY MUNICIPAL COUNCIL
    CHICKMAGALUR-572 102

61 . SMT. CHANDRAKALA NAGARAJ
     W/O K.C. NAGARAJ
     AGED ABOUT 28 YEARS
     MEMBER, TOWN PANCHAYATH
     HOSANAGARA
     SHIMOGA DISTRICT-577 201

62 . H.L. UMESH
     S/O H.T. LOKAPPA GOWDA
     AGED 36 YEARS
     SHIMOGA ROAD
     HOSANAGARA TALUK
     SHIMOGA DISTRICT-577 201

63 . SHABNAM
     W/O JABHIR HUSSAIN
     AGED ABOUT 38 YEARS
     R/AT GANDHINAGAR
     SEEBINAKERE POST
     THIRTHAHALLI TALUK
     SHIMOGGA-577 201

64 . SMT. NAGAMMA
     W/O BASAVA NAIKA
     AGED ABOUT 40 YEARS
     MEMBER OF VIRAJPET
     TOWN, PANCHAYAT MEENPET
     VIRAJPET POST-571 218
     KODAGU DISTRICT

65 . SRI. SYFULLA KHAN
     S/O AHAMED KHANA
     AGED 45 YEARS
     R/O NO. 12, HALEPETE
     NARASIMHARAJAPURA
     CHIKMAGALUR-577 134

66 . TOWN PANCHAYATH
     N.R.PURA
     REPRESENTED BY ITS
                                20




    CHIEF EXECUTIVE OFFICER
    N.R. PURA TALUK
    CHIKKAMAGALUR DISTRICT
    CHIKKAMAGALUR-577 134

67 . SYED JAFFER
     S/O SYED PEER SAAB
     AGED ABOUT 58 YEARS
     COUNCILOR, WARD NO.5
     TOWN PANCHAYATH
     ALUR TALUK
     HASSAN DISTRICT-573 130

68 . H.T. ASHA
     W/O K.V. MALLIKARJUNA
     AGED ABOUT 32 YEARS
     COUNCILOR, WARD NO. 8
     TOWN PANCHAYATH, ALUR TALUK
     HASSAN DISTRICT-573 130

69 . H.S. NAGARATHNA
     W/O ARUNA NAYAKA
     AGED ABOUT 33 YEARS
     COUNCILLOR, WARD NO. 2
     TOWN PANCHAYATH ALUR TALUK
     HASSAN DISTRICT-573 130

70 . JAYAMMA
     W/O SHIVASWAMY
     AGED ABOUT 40 YEARS
     COUNCILOR WARD NO. 11
     TOWN PANCHAYATH, ALUR TALUK
     HASSAN DISTRICT-573 130


71 . TOWN PANCHAYATH ALURU
     ALURU TALUK
     HASSAN DISTRICT-573 201

72 . SMT. PARVATHAMMA
     W/O SIDDARAMU
     AGED ABOUT 56 YEARS
     RESIDING AT NO. 1764
     HARIJANA STREET
     SRIRANGAPATNA
                                 21




    MANDYA-571 438

73 . SRI. G.M. SOMASHEKARA
     S/O MARIYAPPA
     AGED ABOUT 48 YEARS
     RESIDING AT 559, GUMBAZ
     2ND MAIN ROAD, GANJAM
     SRIRANGAPATNA
     MANDYA-571 438

74 . SMT. GOWRAMMA
     W/O THIMMAIAH
     AGED ABOUT 53 YEARS
     HALAS INK PANDIT ROAD
     4TH WARD, SRIRANGAPATNA
     MANDYA-571 438

75 . SRI. S.T. RAJU
     S/O LATE THIMMAIAH
     AGED ABOUT 40 YEARS
     RESIDING AT RANGANATHA
     NAGARA SRIRANGAPATNA
     MANDYA-571 438

76 . SRI. VENKATASWAMY
     S/O LATE VENKATAPPA
     AGED ABOUT 43 YEARS
     RESIDING AT 3775
     S.R. PATNA TOWN (GANJAM)
     SRIRANGAPATNA TALUK
     MANDYA-571 438

77 . SRI. S. PRAKASHA
     S/O D. SUBRAMANYA
     AGED ABOUT 37 YEARS
     RESIDING AT NO. 1348
     SRIRANGAPATNA
     MANDYA-571 438

78 . SRI. E. KUMARA
     S/O ERAIAH
     AGED ABOUT 31 YEARS
     RESIDING AT NO. 1057
     NIMISHAMBA DEVASTHANA
     ANJANEYA RAMAMANDIRA STREET
                              22




    SRIRANGAPATNA
    MANDYA-571 438

79 . M. SUMA
     W/O SHEKAR
     NO.233 A, RANGANATHA NAGAR
     SRIRANGAPATNA-571 438

80 . T. KRISHNA
     S/O L. THIMMAIAH
     BEHIND CHIKKAGARDI
     GANGA LAYOUT, GANJAM
     SRIRANGAPATNA-571 438

81 . D. SIDDARAJU
     S/O DEVARAJU
     AGED ABOUT 48 YEARS
     KUMBARGERE BEEDI
     SRIRANGAPATNA-571 438

82 . RAJESHWARI
     W/O R. BHASKAR
     AGED ABOUT 36 YEARS
     ANCHEKERI BEEDI
     SRIRANGAPATNA-571 438

83 . H.K. HALESH
     S/O HANUMANTHAPPA
     AGED ABOUT 46 YEARS
     R/O 8TH WARD, ARASIKERE ROAD
     HARAPANAHALLI
     DAVANAGERE DISTRICT-577 282

84 . D. JHAVOOR
     S/O D. GHANISAB
     AGED ABOUT 28 YEARS
     R/AT 24TH WARD, GUNDINAKERE
     HARAPANAHALLI TALUK
     DAVANAGERE DISTRICT-577 282

85 . HARAPANAHALLI TOWN
     MUNICIPAL COUNCIL
     HARAPANAHALLI BY ITS
     CHIEF OFFICER-577 282
                                  23




86 . DEVANAHALLI TOWN MUNICIPAL
     COUNCIL, DEVANAHALLI-562 321
     BY ITS CHIEF OFFICER

87 . GUNDLUPET TOWN MUNICIPAL
     COUNCIL GUNDLUPET-583 132
     BY ITS CHIEF OFFICER

88 . HUVINAHADAGALI
     TOWN MUNICIPAL COUNCIL
     HUVINAHADAGALI-577 023
     REP. BY ITS CHIEF OFFICER

89 . KANAKAPUA TOWN MUNICIPAL
     COUNCIL KANAKAPURA-563 822
     BY ITS CHIEF OFFICER

90 . SAKLESHPUR TOWN MUNICIPAL
     COUNCIL SAKLESHPUR-573 134
     BY ITS CHIEF OFFICER

91 . SHIRAGUPPA TOWN MUNICIPAL
     COUNCIL, SHIRAGUPPA-587 712
     BY ITS CHIEF OFFICER

92 . SMT. SHOBHA
     W/O S.R. MOHAN
     AGED ABOUT 35 YEARS
     COUNSELOR, WARD NO. 8(SC-W)
     SAKALESHPURA
     TOWN MUNICIPAL COUNCIL
     HASSAN DISTRICT-572 105

93 . G. PRAKASH
     S/O H. GANGADHAR
     AGED ABOUT 44 YEARS
     TOWN PANCHAYATH MEMBER
     R/O AMBEDKAR COLONY
     MOLAKALMURU
     CHITRADURGA DISTRICT-571 820

94 . MOLAKALMURU TOWN
     PANCHAYATH, MOLAKALMUR-571 820
     BY ITS CHIEF OFFICER
                                 24




95 . SMT. H.V. SARASWATHI
     W/O NANDAGOPAL
     AGED ABOUT 32 YEARS
     NELAMANGALA PURASABHA
     MEMBER WARD NO.4, NO.163
     JAYANAGARA, NELAMANGALA TOWN
     BANGALORE RURAL DISTRICT-562 123

96 . SMT. T MANJULA
     W/O B. KRISHNAPPA
     AGED ABOUT 35 YEARS
     COUNCILOR
     HIRIYUR TOWN MUNICIPALITY
     WARD NO.2, HIRIYUR TOWN
     CHITRADURGA DISTRICT-577 598

97 . CHIEF OFFICER
     HIRIYUR TOWN MUNICIPALITY
     HIRIYUR TOWN
     CHITRADURGA-577 598

98 . MR. ZABIULLA
     S/O MR. SHEIKH AHMED
     AGED ABOUT 52 YEARS
     R/AT SRINIVASA LAYOUT
     3RD CROSS, MYSORE ROAD
     HIRIYUR TALUK
     CHITRADURGA DISTRICT-577 598

    [AMENDED V/O DTD.05.11.2013]

99 . SMT. SHANTHAMMA
     W/O LATE LAKSHMAN
     AGED ABOUT 53 YEARS
     MEMBER OF TOWN PANCHAYATH
     RESIDING AT DR.B.R.AMBEDKAR
     NAGAR, 2ND CROSS ROAD
     BELUR TOWN AND TALUK
     HASSAN DISTRICT-573 115

100 . SRI GIRISH
      S/O BORAYYA GOWDA
      AGE: 38 YEARS
      R/O RIVERS STREET BELUR
      HASSAN DISTRICT-573 115
                                 25




101 . B.D. CHENNAKESHAVA
      S/O LATE B.C. DEVAPPA
      AGE: 42 YEARS
      R/O CHENNEGOWDA STREET, BELUR
      HASSAN DISTRICT- 573 115

     [AMENDED V/O DATED 20.09.2013]

102 . SRI. M.S. KIRAN SHANKAR
      S/O LATE SANNAIAH
      AGED ABOUT 40 YEARS
      PRESENT COUNCILLOR OF
      WARD NO. 10
      MALAVALLI-571 430

103 . SRI. UMESH
      S/O LATE MARAIAH
      AGED ABOUT 41 YEARS
      PRESENT COUNCILOR OF WARD
      NO.22, GM STREET
      MALAVALLI-571 430

104 . SMT. GEETHA O.G
      W/O SUNILKUMAR
      AGED 38 YEARS
      TMC COUNCILOR, WARD NO.12
      R/AT CHANDRASHEKAR ROAD
      LAKSHMIPURA, ARASIKERE TOWN
      HASSAN DISTRICT-577 201

105 . SMT. GEETJA B
      W/O H.R. VISHWANATH
      AGED 36 YEARS
      TMC COUNCILOR, WARD NO.26
      R/AT OPPOSITE TO PRATHIBHA
      COLLEGE NH-206, ARASIKERE TOWN
      HASSAN DISTRICT-577 201

106 . SRI. M.A. SRINIVASA
      S/O MARIGOWDA A.R
      AGED ABOUT 41 YEARS
      TMC COUNCILOR, WARD NO.15
      R/AT GANAPATHI TEMPLE ROAD
      SRINIVASANAGARA
                                 26




    ARASIKERE TOWN
    HASSAN DISTRICT-577 201

107 . THE CHIEF EXECUTIVE OFFICER
      ARASIKERE TOWN MUNICIPAL COUNCIL
      ARASIKERE TOWN & TALUK
      HASSAN DISTRICT-577 201

108 . KRISHNA
      S/O VENKATAPPA
      AGED ABOUT 38 YEARS
      CASTE BHOVI, SCHEDULED CASTE
      RESIDING AT 5TH WARD, 2ND CROSS
      INDIRANAGAR TARIKERI
      CHIKMAGALUR DISTRICT-577 228

109 . THARIKERE TOWN MUNICIPAL
      COUNCIL, THARIKERE
      CHIKKAMAGALUR DISTRICT-577 228

110 . K. THARADEVI
      W/O K. KUMARASWAMY
      AGED ABOUT 30 YEARS
      MEMBER KUNIGAL TOWN
      MUNICIPAL COUNCIL
      R/AT SIDHARTHA COLONY
      WARD NO.6, KUNIGAL TOWN
      TUMKUR DISTRICT-572 105

111 . KUNIGAL TOWN MUNICIPAL COUNCIL
      BY ITS CHIEF OFFICER
      TUMKUR DISTRICT
      TUMKUR-572 105

112 . ABDUL BASHEER
      S/O P.M. HASANABBA
      AGED ABOUT 41 YEARS
      R/O NO. 7-196-M 14
      PRANATHYA VILLAGE, MOODABIDRI
      MANGALORE, D.K-574 227

113 . MOODABIDRI TOWN MUNICIPAL
      COUNCIL, MOODABIDRI-574 227
      BY ITS CHIEF OFFICER
                                27




114 . DEVANAHALLI TOWN MUNICIPAL
      COUNCIL, DEVANAHALLI-562 270
      BY ITS CHIEF OFFICER

115 . GUNDLUPET TOWN MUNICIPAL
      COUNCIL, GUNDLUPET-583 118
      BY ITS CHIEF OFFICER

116 . HUVINAHADAGALI TOWN MUNCIPAL
      COUNCIL, HUVINAHADAGALI-586 801
      BY ITS CHIEF OFFICER

117 . KANAKAPURA TOWN MUNICIPAL
      COUNCIL, KANAKAPURA-562 117
      BY ITS CHIEF OFFICER

118 . SAKALESHPUR TOWN MUNICIPAL
      COUNCIL, SAKALESHPUR-591 313
      BY ITS CHIEF OFFICER
119 . SHIRAGUPPA GOWN MUNICIPAL
      SHIRAGUPPA-583 121
      BY ITS CHIEF OFFICER

                                                 ...RESPONDENTS
(BY SHRI. DEVI PRASAD SHETTY, ADVOCATE FOR R1;
   SHRI. K.V. NARASIMHAN, ADVOCATE FOR R2;
   SHRI. A. NIRANJANA, ADVOCATE FOR R3;
   SHRI. T.N. RAGHUPATHY, ADVOCATE FOR R4;
   SHRI. S. MAHESH, ADVOCATE FOR R5;
   SHRI. P.S. MALIPATIL, ADVOCATE FOR R6;
   SHRI. G.I. GACHINAMATH, ADVOCATE FOR R7;
   SHRI. MOHAN BHAT, ADVOCATE FOR R8;
   SMT. VAISHALI HEGDE, ADVOCATE FOR R12;
   SHRI. R. SUBRAMANYA, ADVOCATE FOR R13;
   SHRI. S.R. DODAWAD, ADVOCATE FOR R31;
  SMT. D.J. RAKSHITHA, ADVOCATE FOR R90;
  SHRI. T.B. SANDESH, ADVOCATE FOR R93;
  SHRI. B.S. HADIMANI, ADVOCATE FOR R94;
  SHRI. S.N. HATTI, ADVOCATE FOR R97;
  SHRI. K.N. RAKSHIT, ADVOCATE FOR R107;
  SHRI. D.C. JAGADEESH, ADVOCATE FOR R109;
  SHRI. Y.D. SHIVASHANKARA, ADVOCATE R111;
  R9, 10, 11, 14, 15, 16-26, 27-30, 32-59, 60, 61-62,
  63, 64, 65, 66, 67-71, 72-82, 83-89, 91, 92, 95, 96,
  98, 99-101, 102-103, 104-106, 108, 110, 112-119 SERVED)
                               28




      THIS WRIT APPEAL IS FILED UNDER SECTION 4 OF THE
KARNATAKA HIGH COURT ACT PRAYING TO SET ASIDE THE ORDER
PASSED IN THE WRIT PETITIONS NO.38256/13 [LB-RES], 39203 &
39629, 39421, 39786-789, 40835, 38713, 39015, 39941, 43581,
45374 & 45855-857, 38395-401 [LB-ELE], 38822 [LB-RES], 38996,
39002, 39219, 39284-285, 39353, 39665-666, 40245-247, 41309,
41809, 47293/13 [LB-ELE] DATED 6/1/14.

      THIS WRIT APPEAL COMING ON FOR FINAL HEARING THIS
DAY, P.S. DINESH KUMAR J, DELIVERED THE FOLLOWING:-

                        JUDGMENT

Shri T.P.Srinivas, learned Government Advocate for the appellants has filed a memo of even date stating that this writ appeal is rendered infructuous and prayed for it's dismissal.

2. Memo be kept in record. This appeal is accordingly dismissed as having become infructuous.

No costs.

Sd/-

JUDGE Sd/-

JUDGE Yn