Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 169] [Entire Act] Union of India - Subsection Section 169(2) in The Income Tax Act, 2025 (2)Except as provided in this section, all other provisions of this Act shall apply accordingly as if the modified return is a return furnished under section 263.
