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[Cites 0, Cited by 0] [Section 84(9)] [Section 84] [Entire Act]

State of Punjab - Subsection

Section 84(9)(j) in Punjab Panchayat Samitis and Zila Parishads Finance, Budget and Accounts Rules, 2014

(j)tenders shall be invited by the Executive Officer or the Chief Executive Officer, as the case may be, in scaled covers in the most open and public manner possible, and invariably,