Section 5 in Universities of Agricultural Sciences Act, 2009
5. Objectives of the University.
- Each University shall be deemed to have been established and incorporated for the following purposes, namely:-(a)Making provision for imparting education towards development of quality human resource in different branches of study specified in sub-section (3) of section 2;(b)Furthering the advancement of learning and conducting of research, particularly in agriculture and other allied sciences;(c)Undertaking the extension education of such science and technologies, specially for the rural people of the State;(d)Such other purposes as the State Government may by notification in the official Gazette specify from time to time; and(e)Promoting partnership and linkages with national and international educational, Industries, research and other institutions.
