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State of Madhya Pradesh - Section

Section 62 in The M.P. Municipal Accounts Rules, 1971

62.

(1)Night soil and city sweepings arc disposed of in different ways. Each Council should, therefore, prescribe its own forms of account for the purpose with the sanction of the State Government.
(2)When the compost manure is prepared an account shall be kept in Register Form No. 50 and money receipt shall be given in Form No. 1.