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[Cites 0, Cited by 0] [Section 57] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 57(11) in Jammu and Kashmir Co-operative Societies Rules, 2001

(11)After completion of the Enquiry, the application together with his report shall be submitted by the Enquiry Officer to the Agriculture and Rural Development Bank together with the following certificates:-
(a)Certificate regarding outstanding Government dues;
(b)Any other relevant certificate.