Section 17(1)(m) in The Jammu and Kashmir General Sales Tax Act, 1962

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State of Jammu-Kashmir - Subsection

Section 17(1)(m) in The Jammu and Kashmir General Sales Tax Act, 1962

(m)purchases raw material free of tax for manufacturing goods on die basis of declaration to the selling dealer but disposes of the same otherwise than the said purpose ; or

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State of Jammu-Kashmir - Subsection

Section 17(1)(m) in The Jammu and Kashmir General Sales Tax Act, 1962