Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7] [Entire Act] Union of India - Subsection Section 7(1) in The Merchant Shipping (Medicines, Medical Stores And Appliances) Rules, 1966 (1)The medicines, medical stores and appliances on board a ship shall be inspected at least once in twelve months by the Port Health Officer.
