Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 37] [Entire Act]

State of Tamilnadu - Subsection

Section 37(iv) in Rules for the Grant of Recognition and Aid to Elementary Schools

(iv)Whether the pupil has remained for more than a year in any standard; Class or Form previously and if so, full details of the Standard, Class or Form in which he/she remained for more than one-year should be specified.