Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 56R(2)] [Section 56R] [Entire Act]

State of Maharashtra - Subsection

Section 56R(2)(c) in The Maharashtra Cooperative Societies Rules, 1961

(c)that there has been a failure to comply with any of the provisions of Rule 56N or 56P;