Supreme Court - Daily Orders
Ram Pratap Singh vs The State Of Uttar Pradesh on 9 February, 2023
Bench: Sanjay Kishan Kaul, K.M. Joseph, Ajay Rastogi
IN THE SUPREME COURT OF INDIA
INHERENT JURISDICTION
Curative Petition (Criminal) No 44 of 2022
In
Review Petition (Criminal) No 558 of 2019
In
Special Leave Petition (Criminal) No 6467 of 2019
Ram Pratap Singh ...Petitioner(s)
Versus
The State of Uttar Pradesh ...Respondents
ORDER
1 We have gone through the Curative Petition and the connected documents.
In our opinion, no case is made out within the parameters indicated in the decision of this Court in Rupa Ashok Hurra vs Ashok Hurra1.
2 The Curative Petition is dismissed.
…...…...….......………………....…CJI. [Dr Dhananjaya Y Chandrachud] …...…...….......………………....…..J. [Sanjay Kishan Kaul] …...…...….......………………....…..J. [K M Joseph] …...…...….......………………....…..J. [Ajay Rastogi] New Delhi;
Signature Not Verified Digitally signed byFebruary 09, 2023 GULSHAN KUMAR ARORA GKA Date: 2023.02.16 16:11:48 IST Reason:
1 (2002) 4 SCC 388 ITEM NO.1003 SECTION II S U P R E M E C O U R T O F I N D I A RECORD OF PROCEEDINGS CURATIVE PET(R) No. 44/2022 in R.P.(Crl.) No. 558/2019 in SLP(Crl) No. 6467/2019 (Arising out of impugned final judgment and order dated 19-11-2019 in R.P.(Crl.) No. 558/2019 29-07-2019 in SLP(Crl) No. 6467/2019 passed by the Supreme Court of India) RAM PRATAP SINGH Petitioner(s) VERSUS THE STATE OF UTTAR PRADESH Respondent(s) (FOR ADMISSION ) Date : 09-02-2023 This petition was circulated today.
CORAM : HON'BLE THE CHIEF JUSTICE HON'BLE MR. JUSTICE SANJAY KISHAN KAUL HON'BLE MR. JUSTICE K.M. JOSEPH HON'BLE MR. JUSTICE AJAY RASTOGI By Circulation UPON hearing the counsel the Court made the following O R D E R 1 We have gone through the Curative Petition and the connected documents.
In our opinion, no case is made out within the parameters indicated in the decision of this Court in Rupa Ashok Hurra vs Ashok Hurra2.
2 The Curative Petition is dismissed.
3 Pending applications, if any, stand disposed of.
(GULSHAN KUMAR ARORA) (SAROJ KUMARI GAUR) AR-CUM-PS ASSISTANT REGISTRAR (Signed order is placed on the file) 2 (2002) 4 SCC 388