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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Uttar Pradesh - Subsection

Section 8(3) in The U.P. Consolidation Department Ministerial and Drawing Staff Service Rules, 1980

(3)A candidate for direct recruitment to the post of Tracer must have passed at least the High School Examination of the Board of High School and Intermediate Examination, Uttar Pradesh or an examination recognised by the Government as equivalent thereto with Drawing as one of the subjects.